High Courts09 Jul 1909
Babua Das Vs Abdul Majid Chowdhury Khan Bahadur and Others
Calcutta High Court · (1909) 07 CAL CK 0009
COURT ARCHIVE
Calcutta High Court judgments, 1909
572 judgments · page 13 of 29
High Courts08 Jul 1909
Mohunt Ram Sundar Dass Vs Barham Deo Narain Thakur and Others
Calcutta High Court · (1909) 07 CAL CK 0061
High Courts08 Jul 1909
Nirad Mohini Dassi Vs Shibadas Pal Dewasin
Calcutta High Court · (1909) ILR (Cal) 975
High Courts08 Jul 1909
Nirodbarani Dassi Vs Shiba Das Pal Dewasin
Calcutta High Court · 3 Ind. Cas. 76
High Courts07 Jul 1909
Ishan Chundra Dutt Vs Kunja Mohan Deb
Calcutta High Court · (1909) 07 CAL CK 0044
High Courts07 Jul 1909
Girwardhari Lal Vs Emperor
Calcutta High Court · 4 Ind. Cas. 13
Criminal Procedure Code, 1898 (CrPC) — Section 197, 235
High Courts06 Jul 1909
Lajpat Rai Vs "The Englishman," Ltd.
Calcutta High Court · (1909) ILR (Cal) 883
Penal Code, 1860 (IPC) — Section 131
High Courts06 Jul 1909
Lala Lajpat Rai Vs The "Englishman" Ltd. and Others
Calcutta High Court · 3 Ind. Cas. 224
High Courts05 Jul 1909
Tara Prasonno Mukherjee Vs Asutosh Chowdhury
Calcutta High Court · (1909) 07 CAL CK 0036
High Courts01 Jul 1909
Lakhya Dasya Vs Umakanto Chuckerbutty and Another
Calcutta High Court · (1909) 07 CAL CK 0042
High Courts30 Jun 1909
Danoo Darjee Vs Momatajaddi Bhuiya and Others
Calcutta High Court · (1909) 06 CAL CK 0049
High Courts30 Jun 1909
Jyotish Chandra Mukerjee Vs Emperor
Calcutta High Court · (1909) ILR (Cal) 955
Criminal Procedure Code, 1898 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 465, 471, 477A
High Courts28 Jun 1909
Radhika Nath Sarkar and Another Vs Rakhal Raj Gayen and Others
Calcutta High Court · 3 Ind. Cas. 835
Bengal Tenancy Act, 1885 — Section 171
High Courts28 Jun 1909
Bancharam Majumdar Vs Adya Nath Bhattacharja and Others
Calcutta High Court · 3 Ind. Cas. 492
Presidency Small Cause Courts Act, 1882 — Section 25Succession Certificate Act, 1889 — Section 4
High Courts28 Jun 1909
Banchharam Majumdar Vs Adyanath Bhattacharjee
Calcutta High Court · (1909) ILR (Cal) 936
Succession Certificate Act, 1889 — Section 4
High Courts28 Jun 1909
Jagattara Dassya Vs Daulati Bewa and Others
Calcutta High Court · (1909) 06 CAL CK 0038
High Courts28 Jun 1909
Ramanath Hudati Vs Jote Kumar Mukherji
Calcutta High Court · (1909) 06 CAL CK 0037
High Courts28 Jun 1909
In Re: Ram Prasad Malla
Calcutta High Court · (1910) ILR (Cal) 13
Civil Procedure Code, 1908 (CPC) — Section 115Criminal Procedure Code, 1898 (CrPC) — Section 195(1)(6), 476
High Courts28 Jun 1909
Jagattara Dassi Vs Daulati Bewa
Calcutta High Court · (1910) ILR (Cal) 75
Bengal Tenancy Act, 1885 — Section 12, 18