High Courts26 Jul 1909
Prokash Kumar Mookerjee Vs A.D.F. Harvey
Calcutta High Court · 3 Ind. Cas. 785
COURT ARCHIVE
Calcutta High Court judgments, 1909
572 judgments · page 11 of 29
High Courts26 Jul 1909
Mulluk Chand Das and Another Vs Satish Chandra Das and Others
Calcutta High Court · 3 Ind. Cas. 306a
Bengal Tenancy Act, 1885 — Section 20(7)
High Courts24 Jul 1909
Malik Protab Singh Vs Khan Mahomed
Calcutta High Court · 3 Ind. Cas. 861
Criminal Procedure Code, 1898 (CrPC) — Section 432, 437
High Courts24 Jul 1909
Malik Pratap Singh Vs Khan Mahomed
Calcutta High Court · (1909) ILR (Cal) 994
Charter Act, 1861 — Section 15Criminal Procedure Code, 1898 (CrPC) — Section 423, 439
High Courts23 Jul 1909
Khosal Chandra Roy Chowdhury and Others Vs Ukiladdi and Others
Calcutta High Court · 3 Ind. Cas. 47
High Courts23 Jul 1909Allowed
Emperor Vs Hamid Ali
Calcutta High Court · (1910) ILR (Cal) 24
Opium Act, 1878 — Section 10, 9(c)
High Courts23 Jul 1909
Kamal Krishna Kundu Chowdhury Vs Rai Kedar Nath Kundu Chowdhury Bahadur
Calcutta High Court · 3 Ind. Cas. 34
Bengal Tenancy Act, 1885 — Section 65Limitation Act, 1963 — Section 7
High Courts23 Jul 1909
Bhupendra Nath Chatterji Vs Upendra Nath Cangopadhya
Calcutta High Court · 3 Ind. Cas. 39
High Courts23 Jul 1909
In Re: Official Assignee''s Commission
Calcutta High Court · (1909) ILR (Cal) 990 : 4 Ind. Cas. 697
Insolvency Act, 1848 — Section 19
High Courts23 Jul 1909
Gobinda Mohun Das and Others Vs Kunja Behari Das and Others
Calcutta High Court · 4 Ind. Cas. 380
Civil Procedure Code, 1908 (CPC) — Order 19 Rule 3, 22, 24
High Courts23 Jul 1909
Brindaban Chunder Shaha Vs Sureshwar Saha Pramanik
Calcutta High Court · 3 Ind. Cas. 178
Probate and Administration Act, 1881 — Section 50
High Courts23 Jul 1909
Government of Eastern Bengal and Assam Vs Seraj-Ud-Din and Others
Calcutta High Court · (1909) 07 CAL CK 0003
High Courts22 Jul 1909
Ashruf Ali Vs Emperor
Calcutta High Court · (1909) ILR (Cal) 1016
Opium Act, 1878 — Section 9
High Courts21 Jul 1909
Kali Mohan Kar and Others Vs Nakari Chandra Das
Calcutta High Court · (1909) 07 CAL CK 0041
High Courts20 Jul 1909
Bhut Nath Dome and Another Vs Emperor
Calcutta High Court · 3 Ind. Cas. 867
Penal Code, 1860 (IPC) — Section 304, 323
High Courts19 Jul 1909Allowed
Chairman of Chittagong Municipality Vs Jogesh Chandra Rai
Calcutta High Court · (1910) ILR (Cal) 44 : 3 Ind. Cas. 1
Bengal Municipal Act, 1884 — Section 112, 113, 114, 351A, 46
High Courts19 Jul 1909
Nilmamud Sarkar and Others Vs Bowl Chandra Das and Others
Calcutta High Court · (1909) 07 CAL CK 0043