High Courts14 Dec 1909
Rama Pande Vs Ramdhari Pande and Another
Calcutta High Court · (1909) 12 CAL CK 0023
COURT ARCHIVE
Calcutta High Court judgments, 1909
572 judgments · page 2 of 29
High Courts14 Dec 1909
Mazzem Hossein Mondal and Another Vs Sarat Kumari Debi
Calcutta High Court · (1909) 12 CAL CK 0013
High Courts14 Dec 1909
Jawala Prasad and Others Vs Munna Lal Serowjee
Calcutta High Court · (1909) 12 CAL CK 0002
High Courts10 Dec 1909Dismissed
Satya Priya Ghoshal, Defendant No. 1 Vs Gobinda Mohun Roy Chowdhury and Others
Calcutta High Court · (1909) 12 CAL CK 0040
High Courts10 Dec 1909
Bhojohari Maiti and Another Vs Gajendra Narain Maiti
Calcutta High Court · (1909) 12 CAL CK 0028
High Courts10 Dec 1909Allowed
Bhajahari Maiti Vs Gajendra Narain Maiti
Calcutta High Court · (1910) ILR (Cal) 282
Criminal Procedure Code, 1898 (CrPC) — Section 244
High Courts10 Dec 1909
Kumar Sattya Priya Ghoshal and Another Vs Gobinda Mohun Roy Chowdury and Others
Calcutta High Court · (1909) 12 CAL CK 0022
High Courts10 Dec 1909
Raghunandan Lal and Others Vs Rajendra Prosad Narain Singh
Calcutta High Court · (1909) 12 CAL CK 0012
High Courts09 Dec 1909
Musammat Rani Bisseswari Koer Vs Ram Protap Singh and Others
Calcutta High Court · (1909) 12 CAL CK 0046
High Courts09 Dec 1909
Gangadhar Sharan Vs Ram Prosad Sahu
Calcutta High Court · (1909) 12 CAL CK 0017
High Courts09 Dec 1909
Sharif-Un-Nessa Chowdhurani Vs Sasadhar Moulik and Others
Calcutta High Court · (1909) 12 CAL CK 0015
High Courts09 Dec 1909Dismissed
Bissessuri Koeri Vs Ram Purtap Singh and Others and Chet Narain Singh and Others
Calcutta High Court · (1909) 12 CAL CK 0006
High Courts08 Dec 1909
Pran Krishna Shaha and Others Vs Naba Kumar Chowdhury
Calcutta High Court · (1909) 12 CAL CK 0050
High Courts08 Dec 1909
Talek Singh and Others Vs Jalal Singh and Others
Calcutta High Court · (1909) 12 CAL CK 0048
High Courts08 Dec 1909
Amarendra Nath Bose and Others Vs Shuradhany Dasi and Others
Calcutta High Court · (1909) 12 CAL CK 0047
High Courts08 Dec 1909
Chowdhury Mahadeo Pershad Vs Mathura Tanti
Calcutta High Court · (1909) 12 CAL CK 0007
High Courts08 Dec 1909
Upendra Nath Sen and Another Vs Kameswar Kolita and Others
Calcutta High Court · (1909) 12 CAL CK 0004
High Courts07 Dec 1909
Ganoda Sundari Chowdhrani Vs Girish Chandra Roy
Calcutta High Court · 4 Ind. Cas. 400
Evidence Act, 1872 — Section 91
High Courts07 Dec 1909
Harendra Lal Roy Chowdhury Vs Sm. Hari Dasi Debi
Calcutta High Court · (1909) 12 CAL CK 0014