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Calcutta High Court judgments, 1911

445 judgments · page 22 of 23

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High Courts16 Jan 1911

Jumna Dass Vs Harcharan Dass

Calcutta High Court · (1911) ILR (Cal) 405

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High Courts16 Jan 1911

Mahadeo Lal Vs Dinkar Prasad and Others

Calcutta High Court · 9 Ind. Cas. 194

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, 47
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High Courts16 Jan 1911

In Re: Bajrangi Shahai, A Mukhtia

Calcutta High Court · 9 Ind. Cas. 225

Criminal Procedure Code, 1898 (CrPC) — Section 195Legal Practitioners Act, 1879 — Section 14
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High Courts13 Jan 1911

Nathu Khan Vs Musammat Sewak Koeri and Another

Calcutta High Court · 9 Ind. Cas. 161

Contract Act, 1872 — Section 65
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High Courts13 Jan 1911

J.J. Maokay and Others Vs R.H. Cave and Another

Calcutta High Court · 9 Ind. Cas. 137

Criminal Procedure Code, 1898 (CrPC) — Section 146
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High Courts13 Jan 1911

Bissonath Rai Vs Kamaleshwari Prasad Singh

Calcutta High Court · 9 Ind. Cas. 135

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 47
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High Courts13 Jan 1911

Rajiba Gauntia Vs Baji Kahar and Another

Calcutta High Court · 9 Ind. Cas. 113

Central Provinces Land Revenue Act, 1881 — Section 4A
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High Courts13 Jan 1911

Kumud Nath Roy Chaudhry Vs Rai Jatindra Nath Chaudhry

Calcutta High Court · 9 Ind. Cas. 189

Civil Procedure Code, 1908 (CPC) — Order 5 Rule 9, Order 9 Rule 13Limitation Act, 1963 — Article 164
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High Courts13 Jan 1911

Kumud Nath Roy Chowdhury Vs Jotindra Nath Chowdhury

Calcutta High Court · (1911) ILR (Cal) 394

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
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High Courts13 Jan 1911

Lachmi Narain Marwari Vs Sukhraj Rai

Calcutta High Court · 9 Ind. Cas. 181

Bengal Tenancy Act, 1885 — Section 103(B)(3)
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High Courts11 Jan 1911

In Re: M. Fazlar Rahaman, Muktear

Calcutta High Court · 9 Ind. Cas. 247

Legal Practitioners Act, 1879 — Section 14
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High Courts09 Jan 1911

Raghunath Singh Vs Abdhut Singh

Calcutta High Court · (1911) ILR (Cal) 391 : 9 Ind. Cas. 202

Central Provinces Land Revenue Act, 1881 — Section 136H, 22(b)
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High Courts09 Jan 1911

In Re: Fazalar Rahaman, Muktear

Calcutta High Court · (1911) 01 CAL CK 0004

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High Courts06 Jan 1911

Munshi Mahomed Ali Mia Vs Srimati Kiberia Khatun

Calcutta High Court · 9 Ind. Cas. 66

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High Courts06 Jan 1911

Surendra Nath Roy and Others Vs Krishna Sakhi Dasi and Others

Calcutta High Court · 9 Ind. Cas. 110

Evidence Act, 1872 — Section 115
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High Courts06 Jan 1911

Bhabhikan Singh and Others Vs Babu Chakradhar Pershad Singh and Another

Calcutta High Court · 9 Ind. Cas. 227

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High Courts06 Jan 1911

Bechu Ram Vs The Chairman Chapra Municipality

Calcutta High Court · (1911) 01 CAL CK 0030

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High Courts05 Jan 1911

Jatra Mohan Bysack and Others Vs Akhil Chandra Bysack

Calcutta High Court · 9 Ind. Cas. 261

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High Courts05 Jan 1911

Dwarka Nath Sen and Others Vs Mohima Charan Mandal and Others

Calcutta High Court · 9 Ind. Cas. 121

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High Courts05 Jan 1911

Ram Newaz Acharjee Vs Shashi Bushan Misser and Others

Calcutta High Court · 9 Ind. Cas. 119

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