High Courts29 Nov 1911
Jagar Nath Prosad Singh Vs Ramavatar Singh
Calcutta High Court · 14 Ind. Cas. 39
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(w), Order 47 Rule 7, 104(2)
COURT ARCHIVE
Calcutta High Court judgments, 1911
445 judgments · page 3 of 23
High Courts29 Nov 1911
Ram Pal Singh Vs Nandlal Marwari
Calcutta High Court · 13 Ind. Cas. 603
Limitation Act, 1963 — Section 19
High Courts29 Nov 1911
Florence Amelia Thompson Vs George S. Thompson George S. Thompson Vs Florence Amelia Thompson and Another
Calcutta High Court · (1912) ILR (Cal) 395
High Courts29 Nov 1911
Ujal Singh Vs Debya Singh Sardar and The Secretary of State for India in Council
Calcutta High Court · 13 Ind. Cas. 184
Central Provinces Land Revenue Act, 1881 — Section 83
High Courts29 Nov 1911
Somaruddi Mollah and Another Vs The Port Canning and Land Improvemnet Co. Ltd.
Calcutta High Court · 13 Ind. Cas. 481
High Courts29 Nov 1911
Thompson, Florence Amelia Vs Thompson, George S.
Calcutta High Court · 15 Ind. Cas. 886
High Courts28 Nov 1911
Narsing Narain Singh Vs Ajodhya Prosad Singh and Another
Calcutta High Court · 13 Ind. Cas. 118
Civil Procedure Code, 1882 — Section 525
High Courts28 Nov 1911
Hari Mohan Dalal Vs Lachmichand
Calcutta High Court · 18 Ind. Cas. 215
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, 115
High Courts28 Nov 1911
Rani Brindarani Choudhrani Vs Annoda Mohan Ray Choudry
Calcutta High Court · 13 Ind. Cas. 328
Bengal Tenancy Act, 1885 — Section 170(3)
High Courts27 Nov 1911
D. Weston and Others Vs Peary Mohan Das
Calcutta High Court · 13 Ind. Cas. 335
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 10
High Courts27 Nov 1911Dismissed
Srimati Rajabala Dasi Vs Shyama Charan Banerjee and Others
Calcutta High Court · (1911) 11 CAL CK 0022
High Courts24 Nov 1911
Dukhimoni Dasi Vs Tulsi Charan
Calcutta High Court · 13 Ind. Cas. 512
Evidence Act, 1872 — Section 116
High Courts23 Nov 1911
A.T. Bhuttacharya and Co. Vs Cawnpore Woolen Mills Co. Ld.
Calcutta High Court · 13 Ind. Cas. 943
High Courts23 Nov 1911
Lala Chet Narain Sahi Vs Rampal Manjhi and Another
Calcutta High Court · 15 Ind. Cas. 554
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 9 Rule 13
High Courts22 Nov 1911
Syed Shah Hamid Hussain Vs Chairman of Patna Municipality
Calcutta High Court · 15 Ind. Cas. 548
Bengal Municipal Act, 1932 — Section 101, 103, 110, 6(3)
High Courts22 Nov 1911
Hasun Molla Vs Tasiruddin
Calcutta High Court · (1912) ILR (Cal) 393 : 15 Ind. Cas. 925
Land Acquisition Act, 1894 — Section 51
High Courts22 Nov 1911
Rati Jha Vs Emperor
Calcutta High Court · (1912) ILR (Cal) 463 : 14 Ind. Cas. 201
Penal Code, 1860 (IPC) — Section 471
High Courts21 Nov 1911Allowed
Shyama Charan Majumdar and Others Vs Emperor
Calcutta High Court · (1911) 11 CAL CK 0018
High Courts21 Nov 1911
Sajjad Hossain and Others Vs Ram Lal Shahu
Calcutta High Court · 15 Ind. Cas. 159