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Calcutta High Court judgments, 1911

445 judgments · page 5 of 23

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High Courts31 Aug 1911

Dharma Das Mandol Vs Gosta Behary Mandol and others

Calcutta High Court · (1911) 08 CAL CK 0042

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High Courts31 Aug 1911

Sukan Sahu Vs Musammat Gangajali

Calcutta High Court · 13 Ind. Cas. 136

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High Courts30 Aug 1911Dismissed

Kalanand Singh and another Vs Gunput Singh

Calcutta High Court · (1911) 08 CAL CK 0054

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High Courts30 Aug 1911

Moharaja Ram Narain Singh Vs Odindra Nath Mookerjee and Others

Calcutta High Court · 13 Ind. Cas. 440

Civil Procedure Code, 1908 (CPC) — Section 75Limitation Act, 1963 — Article 116
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High Courts30 Aug 1911

Subhadra Koer and Others Vs Dhajadhari Goswami

Calcutta High Court · 14 Ind. Cas. 380

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Guardians and Wards Act, 1890 — Section 12(1), 25(1), 43(4), 45(1)
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High Courts30 Aug 1911

Bibi Imambandi and Others Vs Matasuddi and Others

Calcutta High Court · 13 Ind. Cas. 678

Evidence Act, 1872 — Section 155(3), 33, 34
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High Courts30 Aug 1911

Subhadra Koer and Others Vs Dhajadhari Gossain and Others

Calcutta High Court · 13 Ind. Cas. 898

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High Courts30 Aug 1911Allowed

Sahadra Koer and Others Vs Ramadin Chowdry and Another

Calcutta High Court · (1911) 08 CAL CK 0017

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High Courts29 Aug 1911

Deb Narain Dutt Vs Chairman of the Baruipur Municipalty

Calcutta High Court · (1912) ILR (Cal) 141

Bengal Municipal Act, 1932 — Section 85
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High Courts29 Aug 1911

Koilash Chandra Santra and Others Vs Gajendra Nath Misra and Others

Calcutta High Court · 13 Ind. Cas. 407

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High Courts29 Aug 1911

Imrit Chamar Vs Sridhar Panday and Others

Calcutta High Court · 13 Ind. Cas. 120

Evidence Act, 1872 — Section 130, 90
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High Courts28 Aug 1911

Lal Mohan Thakur and Another Vs Nanda Lal and Others

Calcutta High Court · 14 Ind. Cas. 461

Estates Partition Act, 1897 — Section 5
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High Courts28 Aug 1911

Midnapore Zemindari Company Ld. Vs Naresh Narain Roy

Calcutta High Court · (1912) ILR (Cal) 220

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12(2), Order 21 Rule 102, 2(11)
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High Courts28 Aug 1911

Langat Singh Vs Janki Koer

Calcutta High Court · (1912) ILR (Cal) 265

Civil Procedure Code, 1908 (CPC) — Section 13
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High Courts28 Aug 1911

Pran Singh and Others Vs Janardan Singh and Others

Calcutta High Court · 13 Ind. Cas. 337

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66
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High Courts26 Aug 1911

Gokul Krishna Das and Others Vs Shashi Mukhi Dasi

Calcutta High Court · 13 Ind. Cas. 23

Contract Act, 1872 — Section 253(10)
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High Courts25 Aug 1911

Afazuddi Khan Vs Prasanna Gain and Others

Calcutta High Court · 14 Ind. Cas. 991

Bengal Tenancy Act, 1885 — Section 59
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High Courts25 Aug 1911

Afazuddi Khan Vs Prasanna Gain

Calcutta High Court · (1912) ILR (Cal) 138

Bengal Tenancy Act, 1885 — Section 159
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High Courts25 Aug 1911

Chowdhury Mohadeo Pershad Vs Sheikh Pachkari and Another

Calcutta High Court · 13 Ind. Cas. 941

Bengal Tenancy Act, 1885 — Section 25(b)
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High Courts24 Aug 1911Allowed

Jadunandan Prosad Singh Vs Deo Narain Singh and others

Calcutta High Court · (1911) 08 CAL CK 0043

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