High Courts09 Nov 1911

Tunoo Mia Vs Emperor

Calcutta High Court · (1911) ILR (Cal) 348 : 13 Ind. Cas. 925

Evidence Act, 1872 — Section 132Penal Code, 1860 (IPC) — Section 193
High Courts05 Sept 1911

Emperor Vs Abbas

Calcutta High Court · (1912) ILR (Cal) 150

Criminal Procedure Code, 1898 (CrPC) — Section 107, 145