COURT ARCHIVE
Calcutta High Court judgments, 1911
445 judgments · page 6 of 23
Matabbar Mollah Vs Sasi Bhusan Ghatak and others
Calcutta High Court · (1911) 08 CAL CK 0039
Upendra Nath Ghosh and Another Vs The Chairman of the Calcutta Corporation
Calcutta High Court · 13 Ind. Cas. 332
Patringa Koer Vs Madhava Nand Ram and Another
Calcutta High Court · (1911) 08 CAL CK 0019
Maharaja Rameswar Singh Vs Tirpit Singh
Calcutta High Court · 13 Ind. Cas. 140
In Re: Munshi Rudra Prosad Muktear
Calcutta High Court · 13 Ind. Cas. 397
Jadunandan Prosad Singha Vs Koer Kallyan Singh and Others
Calcutta High Court · 13 Ind. Cas. 653
Mahammad Mehdi Hassan Khan and Another Vs Sheoshankar Persad Singh and Others
Calcutta High Court · 13 Ind. Cas. 353
Jagat Chandra Majumdar Vs Munsef Ali Sarkar
Calcutta High Court · 13 Ind. Cas. 671
Musstt Khubsurat Kuer and Others Vs Saroda Charan Guha
Calcutta High Court · (1911) 08 CAL CK 0013
Gopal Chandra Chakrabarty Vs Radharaman Das Babaji
Calcutta High Court · 13 Ind. Cas. 329
Mahomed Farid Vs Mahomed Abdul Gafur and Another
Calcutta High Court · 13 Ind. Cas. 434
Bala Pasban Kuldip Lal Vs Gurwar Misser
Calcutta High Court · 13 Ind. Cas. 111
Mathura Sahu and Another Vs Damri Ram
Calcutta High Court · 14 Ind. Cas. 755
In Re: Rudolf Stallmann
Calcutta High Court · (1912) ILR (Cal) 164
Ganga Pershad Sahu and Another Vs Irshad Ali Khan and Another
Calcutta High Court · 13 Ind. Cas. 959
Gokul Krishna Das and others Vs Sashimukhi Dasi
Calcutta High Court · (1911) 08 CAL CK 0003
Sridhar Chattopadhya Vs Kalipada Chuckerbutty
Calcutta High Court · (1911) 08 CAL CK 0056
Kedar Nath Samanta Vs Manu Bibi and Another
Calcutta High Court · 13 Ind. Cas. 879