High Courts28 Jul 1911Allowed
Bishun Singh Vs A.W.N. Wyatt
Calcutta High Court · (1911) 07 CAL CK 0008
COURT ARCHIVE
Calcutta High Court judgments, 1911
445 judgments · page 8 of 23
High Courts27 Jul 1911
Mohamaya Prosad Singh and Others Vs Ram Khelawan Singh Thakur and Others
Calcutta High Court · 15 Ind. Cas. 911
Limitation Act, 1963 — Article 115Transfer of Property Act, 1882 — Section 90
High Courts27 Jul 1911
Askar Mian and Others Vs Sasedali Bara Bhuyian and Others
Calcutta High Court · 31 Ind. Cas. 424
High Courts27 Jul 1911
Dwarka Nath Roy Vs Sarat Chandra Singh Roy
Calcutta High Court · (1912) ILR (Cal) 319
High Courts26 Jul 1911
Mathura Prosad Vs Rukmini Koer
Calcutta High Court · 13 Ind. Cas. 148
Succession Certificate Act, 1889 — Section 4, 6
High Courts25 Jul 1911
Narayan Lal Gupta and Others Vs Chulhan Lal Gupta
Calcutta High Court · 14 Ind. Cas. 677
High Courts25 Jul 1911
Nagendra Chandra Banerjee Vs Harendra Nath Mukherjee
Calcutta High Court · (1911) 07 CAL CK 0012
High Courts25 Jul 1911
Paimullah and others Vs The King-Emperor
Calcutta High Court · (1911) 07 CAL CK 0011
High Courts24 Jul 1911Dismissed
Gopini Debi and Another Vs Ram Taran Tewary and Others
Calcutta High Court · (1911) 07 CAL CK 0033
High Courts24 Jul 1911
Gopal Lal Sahai Vs Bahorani
Calcutta High Court · 13 Ind. Cas. 900
General Clauses Act, 1897 — Section 9Limitation Act, 1908 — Section 12
High Courts24 Jul 1911
Prayag Nara N. Singh Vs Sukdeo Narain Singh
Calcutta High Court · 13 Ind. Cas. 170
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts24 Jul 1911
Munshi Kali Sankar Sahai and Others Vs Maharajah Pratap Udai Nath Sahi Deo
Calcutta High Court · 15 Ind. Cas. 691
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts21 Jul 1911Allowed
Ramavatar Singh and others Vs Tulsi Prosad Singh
Calcutta High Court · (1911) 07 CAL CK 0015
High Courts20 Jul 1911Dismissed
Shaikh Samaraddi Vs Shyama Churn Sen and Others
Calcutta High Court · (1911) 07 CAL CK 0054
High Courts20 Jul 1911
Raj Kumar Sarkar Vs Rajani Kanta Chakravarti and Another
Calcutta High Court · 13 Ind. Cas. 449
Evidence Act, 1872 — Section 92
High Courts20 Jul 1911
Amlook Chand Parrack Vs Sarat Chunder Mukerjee
Calcutta High Court · (1911) ILR (Cal) 913
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 20, Order 41 Rule 21Limitation Act, 1963 — Article 181, 182, 183Transfer of Property Act, 1882 — Section 88, 89
High Courts20 Jul 1911Dismissed
Fuzlur Rahaman Vs Anath Bandhu Pal and Others
Calcutta High Court · (1911) 07 CAL CK 0039