High Courts15 Aug 1911
Raghunath Prosad Vs Kashi Prosad and Another
Calcutta High Court · 13 Ind. Cas. 88
COURT ARCHIVE
Calcutta High Court judgments, 1911
445 judgments · page 7 of 23
High Courts14 Aug 1911
Jati Kar Vs Mukunda Deb
Calcutta High Court · (1912) ILR (Cal) 227
Evidence Act, 1872 — Section 69Transfer of Property Act, 1882 — Section 59
High Courts14 Aug 1911
Nanda Lal Chatterjee Vs Dwarka Nath Das and others
Calcutta High Court · (1911) 08 CAL CK 0022
High Courts09 Aug 1911
Lal Gopal Datta Chowdhury Vs The Khorooriah Majozilla Zemindary Syndicate Ld.
Calcutta High Court · 13 Ind. Cas. 675
High Courts08 Aug 1911Allowed
Laldhari Singh and others Vs Manager, Court of Wards, Bhabatpura Estate
Calcutta High Court · (1911) 08 CAL CK 0050
High Courts08 Aug 1911
Lalit Chandra Chanda Chowdhury Vs Emperor
Calcutta High Court · (1912) ILR (Cal) 119 : 15 Ind. Cas. 65
Criminal Procedure Code, 1898 (CrPC) — Section 309, 529(e), 530(k), 531Explosive Substances Act, 1908 — Section 4(b), 7
High Courts08 Aug 1911
Sheonandan Singh Vs Deo Saran Singh and Others
Calcutta High Court · 13 Ind. Cas. 598
Bengal Tenancy Act, 1885 — Section 22(3), 49
High Courts07 Aug 1911
Jog Narain Singh and Others Vs Badri Das and Others
Calcutta High Court · 13 Ind. Cas. 144
Bengal Tenancy Act, 1885 — Section 159Contract Act, 1872 — Section 69, 70
High Courts07 Aug 1911
Peary Mohan Das Vs D. Weston and Others
Calcutta High Court · 13 Ind. Cas. 721
Civil Procedure Code, 1908 (CPC) — Section 80Criminal Procedure Code, 1898 (CrPC) — Section 154, 167, 172Explosive Substances Act, 1908 — Section 5
High Courts07 Aug 1911
Pulin Behari Das and 34 others Vs King-Emperor
Calcutta High Court · (1911) 08 CAL CK 0016
High Courts07 Aug 1911Dismissed
In Re: Indian Companies Act VI of 1882 and Indian Trading and Engineering Co., LD.
Calcutta High Court · (1911) 08 CAL CK 0002
High Courts03 Aug 1911
Tripendeswar Mitter Vs Corporation of Calcutta
Calcutta High Court · (1912) ILR (Cal) 84
High Courts03 Aug 1911
Raghunandan Prosad Singh and Others Vs Ram Narain Singh and Others
Calcutta High Court · 13 Ind. Cas. 97
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 193, 209, 211, 465
High Courts03 Aug 1911
Dr. H.P. Sandyal Vs Kunjeswar Misra
Calcutta High Court · 13 Ind. Cas. 781
Criminal Procedure Code, 1898 (CrPC) — Section 202
High Courts03 Aug 1911Dismissed
Bidhu Sekhar Bandapadhaya Vs Sudhury Mahatabuddin and Another
Calcutta High Court · (1911) 08 CAL CK 0004
High Courts02 Aug 1911
Jang Bahadur Lal Vs Emperor
Calcutta High Court · 13 Ind. Cas. 398
Penal Code, 1860 (IPC) — Section 467, 471
High Courts02 Aug 1911Dismissed
Purno Chandra Ghosh Vs Hurish Chandra Ghosh
Calcutta High Court · (1911) 08 CAL CK 0008
High Courts01 Aug 1911
Kishan Prosad Singha and others Vs Purnendu Narain Singha and others
Calcutta High Court · (1911) 08 CAL CK 0009
High Courts30 Jul 1911
Akhju Singh Vs Raj Kumar Jagannath Prasad Singh
Calcutta High Court · 13 Ind. Cas. 1
Bengal Tenancy Act, 1885 — Section 116, 120, 44(c)