High Courts20 Jul 1911
Lakshmi Charan Saha Vs Nur Ali
Calcutta High Court · (1911) ILR (Cal) 936
Civil Procedure Code, 1908 (CPC) — Section 108
COURT ARCHIVE
Calcutta High Court judgments, 1911
445 judgments · page 9 of 23
High Courts18 Jul 1911
Abdul Karim Patwari Vs Abdul Rahman and Another
Calcutta High Court · 13 Ind. Cas. 364
Bengal Tenancy Act, 1885 — Section 49, 49(a)
High Courts18 Jul 1911
U. Hedlot Khasia and Another Vs Karan Khasiani and Others
Calcutta High Court · 13 Ind. Cas. 377
Civil Procedure Code, 1908 (CPC) — Section 57Limitation Act, 1877 — Section 14
High Courts18 Jul 1911
Jarat Kumari Dassi Vs Bissessur Dutt
Calcutta High Court · (1912) ILR (Cal) 245
Evidence Act, 1872 — Section 101, 3Succession Act, 1865 — Section 46, 48, 50
High Courts18 Jul 1911
Gopessuar Dutt and Jarat Kumari Dassi Vs Bissessur Dutt
Calcutta High Court · 13 Ind. Cas. 577
Evidence Act, 1872 — Section 101, 135, 3, 45Succession Act, 1865 — Section 46, 48, 50
High Courts18 Jul 1911
E. Dalgliesh and Others Vs Nandan Misser and Others
Calcutta High Court · 13 Ind. Cas. 186
High Courts18 Jul 1911
Banbihari Kapur Vs Khetra Pal Singh Roy
Calcutta High Court · 13 Ind. Cas. 785
Bengal Tenancy Act, 1885 — Section 164, 167
High Courts17 Jul 1911Dismissed
Dwarka Nath Ray and Others Vs Sarat Chandra Singh Ray and others
Calcutta High Court · (1911) 07 CAL CK 0053
High Courts17 Jul 1911
Mohoram Sheikh Chaprasai and Another Vs Telamuddin Khan and Another
Calcutta High Court · 13 Ind. Cas. 606
Evidence Act, 1872 — Section 90
High Courts17 Jul 1911
Joymangal Pershad Narain Singh Vs Jhagroo Sahu
Calcutta High Court · (1911) ILR (Cal) 933
High Courts14 Jul 1911
Zamil Ahmed Vs The Maharajah of Sikkim
Calcutta High Court · (1911) ILR (Cal) 859
Civil Procedure Code, 1908 (CPC) — Section 43, 45
High Courts14 Jul 1911Allowed
Nanda Kumar Dey and others Vs Ajodhya Sahu
Calcutta High Court · (1911) 07 CAL CK 0036
High Courts14 Jul 1911
Nagendra Kumar Nath and Another Vs Hara Chandra Poddar and Others
Calcutta High Court · 13 Ind. Cas. 376
Transfer of Property Act, 1882 — Section 43
High Courts14 Jul 1911Dismissed
Abdul Karim Patwari Vs Abdul Rahaman and Others
Calcutta High Court · (1911) 07 CAL CK 0004
High Courts13 Jul 1911
Banbihari Kapur Vs Khetra Pal Singh Roy
Calcutta High Court · (1911) ILR (Cal) 923
Bengal Tenancy Act, 1885 — Section 164, 165, 167
High Courts13 Jul 1911
Raja Ban Behari Kapur Vs Khetterpal Sinha Roy and others
Calcutta High Court · (1911) 07 CAL CK 0010
High Courts12 Jul 1911
Uttam Chand Vs Emperor
Calcutta High Court · (1912) ILR (Cal) 344 : 15 Ind. Cas. 1007
Bengal Excise Act, 1909 — Section 46(a), 56
High Courts12 Jul 1911
Syed Raziuddin Hussain and Others Vs Dr. Taharat Hussain
Calcutta High Court · 13 Ind. Cas. 498
Bengal Estates Partition Act, 1876 — Section 89
High Courts11 Jul 1911Allowed
Kabilanund Thakur and others Vs Pirthi Chand Lal Chowdhuri
Calcutta High Court · (1911) 07 CAL CK 0037