High Courts12 Dec 1922
Jogendra Nath Banerjee Vs Khoda Buksha Biswas and Others
Calcutta High Court · AIR 1924 Cal 380 : 72 Ind. Cas. 554
COURT ARCHIVE
Calcutta High Court judgments, 1922
524 judgments · page 2 of 27
High Courts12 Dec 1922
Debi Prosad Bhakat Vs Official Trustee of Bengal, Executor (Trustee in Vekatatnama) to the Estate of Legal of Late Manik Lal Seal
Calcutta High Court · AIR 1923 Cal 333 : 72 Ind. Cas. 1013
Bengal Tenancy Act, 1885 — Section 105
High Courts12 Dec 1922
Mahommed Yunus Vs Emperor
Calcutta High Court · AIR 1923 Cal 517 : 77 Ind. Cas. 819
Criminal Procedure Code, 1898 (CrPC) — Section 132Penal Code, 1860 (IPC) — Section 100
High Courts11 Dec 1922
Hamid Ali Vs Srikissen Gossain and Another
Calcutta High Court · 75 Ind. Cas. 367
High Courts11 Dec 1922
Hamid Ali Vs Sri Kissen Gosain and Another
Calcutta High Court · AIR 1925 Cal 574
High Courts08 Dec 1922
Sheikh Samir and Others Vs Beni Madhab Gope and Another
Calcutta High Court · AIR 1923 Cal 644 : 75 Ind. Cas. 364
High Courts07 Dec 1922Dismissed
Bilas Chandra Banerjee Vs King-Emperor
Calcutta High Court · (1922) 12 CAL CK 0021
High Courts05 Dec 1922
Atarmoyi Dasi Vs Ramananda Sen Chowdhury
Calcutta High Court · 84 Ind. Cas. 876
High Courts05 Dec 1922
Shoshi Mukhi Debya and Others Vs Keshab Lall Mukerjee
Calcutta High Court · AIR 1924 Cal 212
Land Acquisition Act, 1894 — Section 18, 9
High Courts05 Dec 1922
Sm. Shoshi Mukhi Debya and Others Vs Keshab Lal Mukherji and Others
Calcutta High Court · 80 Ind. Cas. 598
Land Acquisition Act, 1894 — Section 18, 9
High Courts04 Dec 1922
Haro Nath Malo Vs Ala Bux and Others
Calcutta High Court · AIR 1924 Cal 182
Criminal Procedure Code, 1898 (CrPC) — Section 342, 360Penal Code, 1860 (IPC) — Section 147
High Courts28 Nov 1922
Sarat Chandra Ghose and others Vs The Emperor
Calcutta High Court · (1922) 11 CAL CK 0016
High Courts28 Nov 1922
Hridoy Mohini Dasi Vs Secretary of State for India in Council
Calcutta High Court · AIR 1923 Cal 406 : 72 Ind. Cas. 472
Court Fees Act, 1870 — Section 19H, 19H(4)
High Courts27 Nov 1922
Jadab Krishna Kundu Vs Apsaraddin Sardar
Calcutta High Court · AIR 1925 Cal 948
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 82, 47
High Courts23 Nov 1922
Shib Chandra Chakravarty Vs Rabbani Mondal and Others
Calcutta High Court · AIR 1923 Cal 168 : 73 Ind. Cas. 322
Criminal Procedure Code, 1898 (CrPC) — Section 345Penal Code, 1860 (IPC) — Section 323, 342
High Courts23 Nov 1922
Manjuri Dassi and Others Vs Khetramani Dassi and Others
Calcutta High Court · AIR 1924 Cal 403 : 73 Ind. Cas. 96
High Courts23 Nov 1922
Fazar Pramanik Vs Emperor
Calcutta High Court · AIR 1923 Cal 407 : 76 Ind. Cas. 293
Criminal Procedure Code, 1898 (CrPC) — Section 247, 403Penal Code, 1860 (IPC) — Section 379, 426
High Courts23 Nov 1922
The Kushtia Loan Office Limited Vs Annada Charan Chakravarty and Others
Calcutta High Court · 77 Ind. Cas. 26
High Courts22 Nov 1922
Kanai Lal and Others Vs Hyder Ali Khan Pani
Calcutta High Court · AIR 1923 Cal 483 : 73 Ind. Cas. 271
Criminal Procedure Code, 1898 (CrPC) — Section 146