High Courts28 Aug 1922
The Assam Bengal Railway Co., Ltd. Vs Radhica Mohan Nath
Calcutta High Court · (1922) 08 CAL CK 0002
COURT ARCHIVE
Calcutta High Court judgments, 1922
524 judgments · page 4 of 27
High Courts25 Aug 1922
Kamini Mohan Basu and Others Vs Nibaran Chundra Mitra and Others
Calcutta High Court · AIR 1923 Cal 506 : 76 Ind. Cas. 577
High Courts25 Aug 1922
Jotindra Mohan Pal Vs Bhola Nath Bhakat and Others
Calcutta High Court · AIR 1923 Cal 715 : 80 Ind. Cas. 353
Bengal Tenancy Act, 1885 — Section 170
High Courts24 Aug 1922
Nirode Nath Bannerjee and Another Vs Amullya Dhone Bannerjee and Another
Calcutta High Court · (1922) 08 CAL CK 0053
High Courts23 Aug 1922
Jogendra Nath Sukul Vs Safiuddin Sheikh and Others
Calcutta High Court · AIR 1924 Cal 379 : 72 Ind. Cas. 454
Registration Act, 1908 — Section 17, 17(b)
High Courts23 Aug 1922
Prodyot Kumar Tagore Vs Umesh Chandra Saha and Others
Calcutta High Court · AIR 1924 Cal 367
Bengal Tenancy Act, 1885 — Section 19, 20, 21
High Courts22 Aug 1922
Promode Kumar Roy and Others Vs Kali Mohan Saha Pramanick and Others
Calcutta High Court · AIR 1923 Cal 228 : 70 Ind. Cas. 555
Civil Procedure Code, 1908 (CPC) — Section 66
High Courts22 Aug 1922Dismissed
Bisai Nath Vs Tara Nath Deb and others
Calcutta High Court · (1922) 08 CAL CK 0046
High Courts22 Aug 1922
Dhirendra Chandra Rai and Others Vs Nawab Khaja Habib-Ullah and Others
Calcutta High Court · 87 Ind. Cas. 442
Bengal Alluvial Land Settlement Act, 1858 — Section 2Bengal Tenancy Act, 1885 — Section 52
High Courts22 Aug 1922
Raja Sreenath Roy and Others Vs Secretary of State for India in Council and Others
Calcutta High Court · AIR 1923 Cal 233 : 70 Ind. Cas. 510
Bengal Alluvion and Diluvion Act, 1847 — Section 3
High Courts22 Aug 1922
Dhirendra Chandra Rai and Others Vs Nawab Khaja Habibullah and Others
Calcutta High Court · AIR 1925 Cal 758
Bengal Tenancy Act, 1885 — Section 148
High Courts21 Aug 1922
Midnapore Zemindary Company Vs Ishan Chandra Chowdhury and Others
Calcutta High Court · AIR 1924 Cal 346
High Courts21 Aug 1922
Ananda Chandra Chakravarti Vs Broja Lal Singh and Others
Calcutta High Court · AIR 1923 Cal 142 : 74 Ind. Cas. 793
High Courts21 Aug 1922
Midnapore Zemindary Company Limited Vs Ishan Chandra Chowdhury and Others and Dayadra Nath Bhowmik and Others
Calcutta High Court · 72 Ind. Cas. 479
High Courts21 Aug 1922
Monmohon Ghose and Others Vs Siddeswar Dubay and Others
Calcutta High Court · 76 Ind. Cas. 213
High Courts18 Aug 1922
F.T. Kingsley Vs The Secretary of State for India in Council
Calcutta High Court · AIR 1923 Cal 49 : 72 Ind. Cas. 270
High Courts17 Aug 1922
Asutosh Chatterjee Vs Upendra Chandra Aich of 14, Brindaban Mullick Lane, Calcutta
Calcutta High Court · (1922) 08 CAL CK 0051