High Courts05 Jan 1922
Annada Chran Desarkar and Others Vs Nawab Kha(sic)eh Habibulla and Others
Calcutta High Court · AIR 1923 Cal 283 : 65 Ind. Cas. 598
COURT ARCHIVE
Calcutta High Court judgments, 1922
524 judgments · page 27 of 27
High Courts04 Jan 1922
Dinanath Das and on his death his heirs and Legal Representatives Kripanath Das and Others Vs Gopal Chandra Das and Others
Calcutta High Court · AIR 1923 Cal 309 : 67 Ind. Cas. 90
Evidence Act, 1872 — Section 98
High Courts03 Jan 1922
Gour Chandra Goswami and Another Vs The Chairman of the Commissioner of the Nabadwip Municipality
Calcutta High Court · AIR 1922 Cal 1 : 80 Ind. Cas. 192
High Courts03 Jan 1922
Gour Chandra Goswani and another Vs Chairman of the Nabadwip Municipality
Calcutta High Court · (1922) 01 CAL CK 0002