High Courts17 Jan 1922
The Bengal Nagpur Railway Company, Ld. Vs The Secretary Of State For India In Council
Calcutta High Court · (1922) 01 CAL CK 0007
COURT ARCHIVE
Calcutta High Court judgments, 1922
524 judgments · page 26 of 27
High Courts16 Jan 1922
Nayan Manjuri Dasi Vs Fazley Huq Sardar
Calcutta High Court · AIR 1922 Cal 502 : 71 Ind. Cas. 527
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts16 Jan 1922
Ram Sagar Mondal Vs Alek Naskar and Bhola Nath Mondal
Calcutta High Court · AIR 1922 Cal 59 : 67 Ind. Cas. 177
Criminal Procedure Code, 1898 (CrPC) — Section 133
High Courts16 Jan 1922
Rajendra Kishore Choudhury Vs Kumud Ban Mahata
Calcutta High Court · AIR 1923 Cal 297 : 67 Ind. Cas. 271
High Courts16 Jan 1922
Kader Buksh Hazir Buksh Vs Shaik Seraj-Ud-Din
Calcutta High Court · 70 Ind. Cas. 130
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 2Evidence Act, 1872 — Section 92Negotiable Instruments Act, 1881 (NI) — Section 80
High Courts13 Jan 1922
Rakhal Chandra Ghose and Others Vs Durga Das Samanta and Another
Calcutta High Court · AIR 1922 Cal 557 : 67 Ind. Cas. 673
Limitation Act, 1963 — Article 142
High Courts13 Jan 1922
Ram Ratan Mandal and Others Vs Nilmoni Chowdhury Proprietor of The Form Chowdhury and Company and The Central Nedia Coal Company Limited Throgh Their Agerts Messrs. Linton Miller Limited; and Messrs Moleworth and Company Alded as Party Respondent
Calcutta High Court · AIR 1923 Cal 286 : 66 Ind. Cas. 914
High Courts12 Jan 1922
Samaddi Sheikh Vs Fulbash Bewa and Another
Calcutta High Court · AIR 1923 Cal 269 : 65 Ind. Cas. 704
High Courts12 Jan 1922
Ratan Lal Biswas Vs Nafar Chandra Pal Chowdhury and Others
Calcutta High Court · AIR 1922 Cal 571 : 70 Ind. Cas. 451
High Courts12 Jan 1922
Abhaipada Sircar by his brother and next friend Ram Pada Sirkar and Others Vs Ator Dome
Calcutta High Court · 67 Ind. Cas. 66
High Courts12 Jan 1922
Naimuddin Sarkar and Others Vs Imanimondal and Others
Calcutta High Court · AIR 1923 Cal 308 : 67 Ind. Cas. 93
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts11 Jan 1922
Chandy Charan Law Vs Sreemutty Azizernessa and Others
Calcutta High Court · 80 Ind. Cas. 315
Bengal Tenancy Act, 1885 — Section 179
High Courts11 Jan 1922
Nagendra Nath Chowdhuri Vs Eraligool Company Ltd.
Calcutta High Court · AIR 1922 Cal 443 : 70 Ind. Cas. 92
Civil Procedure Code, 1908 (CPC) — Section 6Letters Patent Act, 1865 — Clause 12
High Courts10 Jan 1922
Emperor Vs Biseswar De alias Bisweshar Raj and Others
Calcutta High Court · AIR 1923 Cal 217 : 71 Ind. Cas. 497
Criminal Procedure Code, 1898 (CrPC) — Section 307Evidence Act, 1872 — Section 24
High Courts09 Jan 1922
Mohini Kanta Saha Choudhury and Others Vs Preo Nath Neogy and Others
Calcutta High Court · AIR 1922 Cal 141 : 67 Ind. Cas. 381
Bengal Tenancy Act, 1885 — Section 50(2)Letters Patent Act, 1865 — Clause 15
High Courts06 Jan 1922Dismissed
Jnanendra Nath Singh Roy Vs Shorashi Charan and others
Calcutta High Court · (1922) 01 CAL CK 0046
High Courts06 Jan 1922
Tuka Meah and Another Vs Nabin Chandra Mazumdar and Others
Calcutta High Court · AIR 1923 Cal 292(1) : 65 Ind. Cas. 701
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100
High Courts06 Jan 1922
Tejendra Chandra Dhar, Executor to the Estate of late Ram Dhan Dhar Vs Durgadas Dutt and Others
Calcutta High Court · AIR 1923 Cal 324 : 67 Ind. Cas. 398
High Courts06 Jan 1922
U.M. Chowdhury and Co. Vs Jiban Krishna Ghose and Son
Calcutta High Court · AIR 1922 Cal 447 : 69 Ind. Cas. 995