COURT ARCHIVE

Calcutta High Court judgments, 1922

524 judgments · page 25 of 27

High Courts27 Jan 1922

Nirode Boroni Dassi and Others Vs Monindra Narayan Chandra and Another

Calcutta High Court · AIR 1922 Cal 229 : 68 Ind. Cas. 524

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, Order 21 Rule 98Limitation Act, 1963 — Article 11A

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High Courts27 Jan 1922

Narendra Chandra Lahiry Vs Hon''ble Maharaja Sir Manindra Chandra Nandi, Bahadur, K.C.I.E.

Calcutta High Court · 67 Ind. Cas. 800

Transfer of Property Act, 1882 — Section 108(6)

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High Courts27 Jan 1922

Aminulla and Others Vs Emperor

Calcutta High Court · AIR 1922 Cal 191 : 72 Ind. Cas. 355

Penal Code, 1860 (IPC) — Section 147, 323, 324

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High Courts27 Jan 1922

Becharam Lahiry Vs Sudebi Dasi

Calcutta High Court · AIR 1922 Cal 567 : 67 Ind. Cas. 874

Legal Practitioners Act, 1879 — Section 28

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High Courts26 Jan 1922

Raj Kumar Mukharjee Vs W.G. Godfrey

Calcutta High Court · (1922) 01 CAL CK 0033

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High Courts26 Jan 1922Dismissed

Amar Prasad Deb Vs Gagan Chandra Haldar and others

Calcutta High Court · (1922) 01 CAL CK 0004

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High Courts26 Jan 1922

Nayan Manjuri Dasi Vs Fasley Haq Sardar

Calcutta High Court · (1922) 01 CAL CK 0003

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High Courts25 Jan 1922

Nanibala Dassya Vs Jamini Sundari and Others

Calcutta High Court · 70 Ind. Cas. 919

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High Courts25 Jan 1922

Sashi Kumar Sorkhel and Others Vs Chandra Kumar Samaddar Chowdhuri and Others

Calcutta High Court · AIR 1923 Cal 204 : 68 Ind. Cas. 322

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High Courts24 Jan 1922

Nurul Guni, One Of The Heirs Of Late Golam Akbar Vs A.S.A. Kazamaini Mutualli

Calcutta High Court · AIR 1923 Cal 323 : 66 Ind. Cas. 922

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23

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High Courts23 Jan 1922

In Re: Rabindra Chandra Chatterjee

Calcutta High Court · 67 Ind. Cas. 985

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High Courts23 Jan 1922

Subala Das Vs Indra Kumar Hazra-Natabar Hazra and Others

Calcutta High Court · AIR 1923 Cal 315(1) : 65 Ind. Cas. 692

Evidence Act, 1872 — Section 146, 148, 149, 150, 151

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High Courts19 Jan 1922

Samad Ali and Another Vs Abdul Majid and Others

Calcutta High Court · AIR 1923 Cal 314 : 65 Ind. Cas. 851

Criminal Procedure Code, 1898 (CrPC) — Section 145

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High Courts19 Jan 1922

Sita Nath Bhagat and Others Vs Ramkishore Mondal and Another

Calcutta High Court · AIR 1922 Cal 280 : 69 Ind. Cas. 272

Criminal Procedure Code, 1898 (CrPC) — Section 143(1)

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High Courts18 Jan 1922

Askaran Baid Vs Gobordhan Kobra and Another

Calcutta High Court · AIR 1922 Cal 52 : 70 Ind. Cas. 158

Transfer of Property Act, 1882 — Section 67

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High Courts17 Jan 1922

Udoy Chand Mandal and others Vs Molla Syed Reasat Hossain and another

Calcutta High Court · (1922) 01 CAL CK 0039

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High Courts17 Jan 1922

Jogendra Nath Mukherjee Vs Rajendra Nath Bhattacharjee

Calcutta High Court · 68 Ind. Cas. 200a

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High Courts17 Jan 1922

Bidhuranjan Mozumdar Vs Mangan Sarkar

Calcutta High Court · AIR 1922 Cal 452 : 67 Ind. Cas. 780

Stamp Act, 1899 — Section 2(5)(b)

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High Courts17 Jan 1922

Golam Sobhan Vs Ali Hossain Bahaddar

Calcutta High Court · AIR 1923 Cal 322 : 65 Ind. Cas. 696

Civil Procedure Code, 1908 (CPC) — Section 115Evidence Act, 1872 — Section 92

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High Courts17 Jan 1922

The Imperial Tobacco Company of India Limited Vs The Secretary of State for India in Council

Calcutta High Court · AIR 1922 Cal 454 : 67 Ind. Cas. 902

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