High Courts08 Feb 1922
Osman Mandal Vs Radhika Mohan Roy
Calcutta High Court · AIR 1923 Cal 298 : 67 Ind. Cas. 294
Bengal Tenancy Act, 1885 — Section 50, 50(1), 50(2)
COURT ARCHIVE
Calcutta High Court judgments, 1922
524 judgments · page 24 of 27
High Courts08 Feb 1922
M. Abdul Aziz and Another Vs Amir Ali and Others
Calcutta High Court · 67 Ind. Cas. 149
High Courts08 Feb 1922
Amiruddin Mahamad Vs Sankar Borman
Calcutta High Court · AIR 1922 Cal 56 : 67 Ind. Cas. 91
Bengal Tenancy Act, 1885 — Section 86(b)
High Courts08 Feb 1922
Onkarmal Agarwala Vs Rai Shehab Nritya Gopal Chaki
Calcutta High Court · AIR 1923 Cal 313(1) : 67 Ind. Cas. 885
High Courts07 Feb 1922
Bengal Nagpur Railway Company Limited Vs The Secretary of State for India
Calcutta High Court · 70 Ind. Cas. 46
Income Tax Act, 1961 — Section 51(1), 9(2)(iii)
High Courts07 Feb 1922
Sheikh Dendoo Vs Shaikh Sachoo and Others
Calcutta High Court · 72 Ind. Cas. 2
High Courts07 Feb 1922
Abdul Huq and Another Vs Mohamaddan and Another
Calcutta High Court · 67 Ind. Cas. 302
Calcutta Rent Act, 1920 — Section 2(c)Government of India Act, 1915 — Section 107
High Courts06 Feb 1922
Emperor Vs Babus Rajani Kanta Bose and Another, Babus Rajani Kanta Nag and Another, Babu Annada Charan Roy and Babu Surendra Kumar Nag
Calcutta High Court · AIR 1922 Cal 515 : 71 Ind. Cas. 81
Criminal Procedure Code, 1898 (CrPC) — Section 342Evidence Act, 1872 — Section 111(b), 114Legal Practitioners Act, 1879 — Section 13(f)
High Courts06 Feb 1922
Nitya Gopal Tewary and Others Vs Ramsasi Roy and Others
Calcutta High Court · AIR 1923 Cal 296 : 67 Ind. Cas. 394
High Courts06 Feb 1922
Emperor Vs Tarini Mohan Barari and Others
Calcutta High Court · 69 Ind. Cas. 209
Legal Practitioners Act, 1879 — Section 14
High Courts06 Feb 1922
Behari Lal Nandi and Others Vs Nrityananda Ghose and Others
Calcutta High Court · AIR 1922 Cal 224 : 67 Ind. Cas. 1005
High Courts02 Feb 1922
Prosanna Kumar Bedanta Tirtha Bhattacharjya Vs Madhu Badya and Others
Calcutta High Court · AIR 1923 Cal 279 : 68 Ind. Cas. 500
Estates Partition Act, 1897 — Section 99
High Courts01 Feb 1922
Syed Nayajan Ali and Others Vs Midnapore Zamindary Company, Limited
Calcutta High Court · AIR 1923 Cal 285 : 67 Ind. Cas. 770
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts01 Feb 1922
Sarat Chandra De Das and Another Vs Taraprasanna Bhattacharyya and Another
Calcutta High Court · AIR 1923 Cal 141 : 70 Ind. Cas. 437
Bengal Tenancy Act, 1885 — Section 105
High Courts01 Feb 1922
Hara Sundar Majumdar Vs Lahabar Singh
Calcutta High Court · AIR 1923 Cal 315 : 67 Ind. Cas. 277
High Courts01 Feb 1922
Ram Hari Kapali and Others Vs Rohini Kanta Chakravarty and Others
Calcutta High Court · 67 Ind. Cas. 943
High Courts31 Jan 1922
Ram Renu Roy and Others Vs Midnapur Zamindary Company, Limited
Calcutta High Court · AIR 1923 Cal 111 : 67 Ind. Cas. 1001
High Courts31 Jan 1922
Jatiram Gayan Das Vs Dino Nath Samantha and other
Calcutta High Court · (1922) 01 CAL CK 0031
High Courts28 Jan 1922
Charu Chandra Mazumdar Vs Fanindra Narain Chouhdury and Others
Calcutta High Court · AIR 1923 Cal 310 : 68 Ind. Cas. 897