High Courts21 Feb 1922
Jashimuddin Sarkar Vs Manmohini Dssya and Others
Calcutta High Court · AIR 1922 Cal 93 : 70 Ind. Cas. 308
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66(2)
COURT ARCHIVE
Calcutta High Court judgments, 1922
524 judgments · page 22 of 27
High Courts21 Feb 1922
Allen Bros. and Co. Vs Bando and Co.
Calcutta High Court · (1922) 02 CAL CK 0066
High Courts20 Feb 1922
Rajakoti Kumar Mukerji Vs Tincowri Chakraburti and Others
Calcutta High Court · AIR 1922 Cal 136 : 70 Ind. Cas. 293
High Courts20 Feb 1922
Emperor Vs Jhabbar Mull Lakkar
Calcutta High Court · AIR 1923 Cal 179 : 72 Ind. Cas. 973
Criminal Procedure Code, 1898 (CrPC) — Section 403Penal Code, 1860 (IPC) — Section 408, 477A
High Courts20 Feb 1922
Emperor Vs Safdar Reza
Calcutta High Court · AIR 1922 Cal 508 : 72 Ind. Cas. 379
Penal Code, 1860 (IPC) — Section 363, 366
High Courts20 Feb 1922Dismissed
S. Mahboob Ellahie and Co. Vs Messrs. Cox and Co.
Calcutta High Court · (1922) 02 CAL CK 0014
High Courts20 Feb 1922
Basanti Charan Sinha Vs Rajani Mohan Chatterjee and Another
Calcutta High Court · AIR 1922 Cal 514 : 86 Ind. Cas. 227
High Courts17 Feb 1922
Khosal Mahammad Vs Amiruddin Mahammad Pramanik
Calcutta High Court · AIR 1923 Cal 318 : 68 Ind. Cas. 331
High Courts17 Feb 1922
Bengal and North-Western Railway Co. Ltd. Vs Sadaram Bhairodan
Calcutta High Court · AIR 1922 Cal 500 : 70 Ind. Cas. 229
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3Letters Patent Act, 1865 — Clause 12
High Courts17 Feb 1922
Jadu Mondal and Others Vs Jagendranath Banerjee
Calcutta High Court · AIR 1923 Cal 319(1) : 68 Ind. Cas. 303
High Courts16 Feb 1922
Abdul Rahim Kazi and Another Vs Jonabali Sardar and Others
Calcutta High Court · 68 Ind. Cas. 329
Evidence Act, 1872 — Section 11, 13, 32(12)
High Courts16 Feb 1922
Joytun Bibi Vs Solimuddin Choukidar and Others
Calcutta High Court · AIR 1924 Cal 356
High Courts16 Feb 1922
Bahir Das Pal and Another Vs Girish Chandra Pal
Calcutta High Court · AIR 1923 Cal 287 : 67 Ind. Cas. 663
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, 47Limitation Act, 1908 — Article 165
High Courts16 Feb 1922
Biman Chandra Dutta Vs Promotho Nath Ghose and ok his Death His Heiress And Lrgal Representative, Srimati Mrinalini Dasi
Calcutta High Court · AIR 1922 Cal 157 : 68 Ind. Cas. 94
Civil Procedure Code, 1908 (CPC) — Section 98(2)Limitation Act, 1963 — Article 62, 18
High Courts16 Feb 1922
Ram Ratan Chowdhury Vs Upendra Chandra Das and Another
Calcutta High Court · AIR 1923 Cal 288 : 68 Ind. Cas. 727
High Courts15 Feb 1922
Radha Kanta Saha and Others Vs Debendra Narayan Saha and Others
Calcutta High Court · AIR 1922 Cal 506 : 70 Ind. Cas. 101
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 92, Order 7 Rule 11Court Fees Act, 1870 — Section 7(5)(a), 7(5)(c)
High Courts15 Feb 1922
Radha Krishna Saha and Others Vs Kamal Kamini Debya and Others
Calcutta High Court · AIR 1922 Cal 456 : 70 Ind. Cas. 547
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 23
High Courts15 Feb 1922
Manmohini Debi Vs Ram Kishore Tarkaratna and Others
Calcutta High Court · AIR 1923 Cal 273 : 68 Ind. Cas. 334
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 47 Rule 1
High Courts15 Feb 1922
Hem Chandra Roy Chowdhury Vs Srimati Biraja Sundari Chowdhurani and Others
Calcutta High Court · AIR 1923 Cal 283(1) : 67 Ind. Cas. 386
Limitation Act, 1963 — Article 14, 3
High Courts13 Feb 1922Dismissed
Priyanath Ghose and others Vs Surendra Nath Das and others
Calcutta High Court · (1922) 02 CAL CK 0080