High Courts27 Feb 1922
Raja Jogendra Kishore Roy Choudhury Vs Sheikh Aktar and Others
Calcutta High Court · AIR 1923 Cal 278 : 67 Ind. Cas. 998
COURT ARCHIVE
Calcutta High Court judgments, 1922
524 judgments · page 21 of 27
High Courts27 Feb 1922
Karuna Krishna Chaudhury Vs Rakhaldas Mukherjee and Others
Calcutta High Court · AIR 1923 Cal 292 : 68 Ind. Cas. 721
Contract Act, 1872 — Section 23
High Courts27 Feb 1922
Narapat Singh Vs Raja Bhupendra Narayan Singh
Calcutta High Court · 67 Ind. Cas. 440
Bengal Village Chaukidari Act, 1870 — Section 51
High Courts27 Feb 1922
Srimati Hari Bhabini Debi and Another Vs Narendra Nathroy, Pleader and Another
Calcutta High Court · AIR 1923 Cal 317 : 67 Ind. Cas. 883
High Courts27 Feb 1922
Udoy Kumar Dass Shebait of Idols of Lakshmi Janardan and Another Vs Srimati Katyani Debi
Calcutta High Court · 69 Ind. Cas. 126
Bengal Tenancy Act, 1885 — Section 159Civil Procedure Code, 1908 (CPC) — Section 98(2)
High Courts27 Feb 1922
Amulya Sundari Dassya Vs Syama Sundar Saha and Others
Calcutta High Court · AIR 1923 Cal 316 : 68 Ind. Cas. 607
High Courts25 Feb 1922
Asmatullah Pramanik Vs Gamir Pramanik and Others
Calcutta High Court · AIR 1929 Cal 672
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts24 Feb 1922
Nasir Khan Mistri Vs Fyaz Hossain
Calcutta High Court · AIR 1922 Cal 57 : 72 Ind. Cas. 348
Penal Code, 1860 (IPC) — Section 403
High Courts24 Feb 1922
Jetha Bhulchand and Another Vs F.C. Grace
Calcutta High Court · AIR 1923 Cal 227 : 70 Ind. Cas. 494
Calcutta Rent Act, 1920 — Section 11(5)
High Courts24 Feb 1922
Srimati Johara Banoo and Others Vs Ganga Chandra Chowdhury and Others
Calcutta High Court · AIR 1922 Cal 222 : 77 Ind. Cas. 1044
Bengal Tenancy Act, 1885 — Section 160(b)
High Courts24 Feb 1922
Mohammed Hyder Ali Khan Pani and Others Vs Mohammed wajid Ali khan pani and Others
Calcutta High Court · 68 Ind. Cas. 285
High Courts23 Feb 1922
Mea Hossain Khan and Others and Makram Khan and Others Vs Sheikh Samir and Others
Calcutta High Court · AIR 1923 Cal 282(1) : 68 Ind. Cas. 475
High Courts23 Feb 1922
Rekhab Chand Doogar Vs J.R. D''cruz
Calcutta High Court · AIR 1923 Cal 223
Calcutta Rent Act, 1920 — Section 11(4)
High Courts23 Feb 1922
Dwijendra Mohan Sarma Vs Monorama Dasi and Others
Calcutta High Court · 70 Ind. Cas. 990
Guardians and Wards Act, 1890 — Section 29
High Courts23 Feb 1922
Ambika Debi add Ors. Vs Swarnamayidasi and Another
Calcutta High Court · AIR 1922 Cal 135 : 68 Ind. Cas. 425
High Courts23 Feb 1922Dismissed
Sutu Bibi Vs Jamini Sundari Guha
Calcutta High Court · (1922) 02 CAL CK 0002
High Courts22 Feb 1922
Kula Miah Vs Nazu Miah and Others
Calcutta High Court · AIR 1923 Cal 195 : 68 Ind. Cas. 449
Bengal Land Revenue Sales Act, 1859 — Section 37
High Courts22 Feb 1922
Badaruddin Mun Hi Vs Sarapaddin Bepari and Others
Calcutta High Court · AIR 1923 Cal 307 : 68 Ind. Cas. 489
Bengal Tenancy Act, 1885 — Section 111ALimitation Act, 1963 — Article 120
High Courts22 Feb 1922Dismissed
Rajendra Nath Roy Vs Sheikh Abdul and others
Calcutta High Court · (1922) 02 CAL CK 0065