High Courts13 Feb 1922Dismissed
Dwijendra Mohan Sarma Vs Sm. Monorama Dassi and Others
Calcutta High Court · (1922) 02 CAL CK 0052
COURT ARCHIVE
Calcutta High Court judgments, 1922
524 judgments · page 23 of 27
High Courts13 Feb 1922
Fazil Meah Vs Prosanna Kumar Roy Decree-Holder, Idris Meah and Others
Calcutta High Court · AIR 1923 Cal 316(1) : 68 Ind. Cas. 305
High Courts10 Feb 1922
Prasanna Kumar Sen Vs Durga Charan Chakrabarti
Calcutta High Court · AIR 1922 Cal 146 : 70 Ind. Cas. 537
Bengal Tenancy Act, 1885 — Section 50
High Courts10 Feb 1922
Sahib Chandra Singh and on his Death His Rears and Legal Representatives, Sudhanya Kumar Singh and Others Vs Gour Chandra Paul and Others
Calcutta High Court · AIR 1922 Cal 160 : 68 Ind. Cas. 86
Evidence Act, 1872 — Section 68, 69, 70, 71
High Courts10 Feb 1922
Rajendra Narain Mazumdar Choudhury and Others Vs Sheikh Kalim and Others
Calcutta High Court · AIR 1922 Cal 575 : 67 Ind. Cas. 813
Bengal Tenancy Act, 1885 — Section 109
High Courts10 Feb 1922
Ram Taran Tewary and Others Vs Kumeda Dasi
Calcutta High Court · AIR 1922 Cal 80 : 68 Ind. Cas. 161
Bengal Patni Taluks Regulation, 1819 — Section 3
High Courts10 Feb 1922
Hemangini Dasi Vs Sital Mondal and Another
Calcutta High Court · AIR 1923 Cal 310(1) : 67 Ind. Cas. 300
High Courts10 Feb 1922
Sailabala Dei and Another Vs Gadahar Hazra and Others
Calcutta High Court · 70 Ind. Cas. 408
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts10 Feb 1922
Ram Sundar Saha and Others Vs Kali Narain Sen Choudhury
Calcutta High Court · AIR 1922 Cal 86 : 70 Ind. Cas. 307
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 15
High Courts10 Feb 1922
Jagabandhu Saha Vs Haris Chandra Sil and Others
Calcutta High Court · AIR 1922 Cal 459 : 76 Ind. Cas. 915
Limitation Act, 1908 — Article 125
High Courts10 Feb 1922Dismissed
Bhulu Beg Vs Jatindra Nath Sen and Others
Calcutta High Court · (1922) 02 CAL CK 0006
High Courts10 Feb 1922Dismissed
Bhulu Beg Vs Jatindra Nath Sen and others
Calcutta High Court · (1922) 02 CAL CK 0005
High Courts09 Feb 1922
Guru Prosanna Roy and Others Vs Ful Chand Mondal and Others
Calcutta High Court · AIR 1923 Cal 291 : 67 Ind. Cas. 244
Limitation Act, 1963 — Section 23, 25
High Courts09 Feb 1922
Midnapore Zamindary Company, Limited Vs Sridhar Mahata
Calcutta High Court · AIR 1922 Cal 152 : 67 Ind. Cas. 775
Bengal Tenancy Act, 1885 — Section 105, 105A, 106, 109A, 7
High Courts09 Feb 1922
Anukul Chandra Dhar Vs Kamala Kanta Roy and Others
Calcutta High Court · AIR 1923 Cal 270 : 67 Ind. Cas. 787
Evidence Act, 1872 — Section 11, 13
High Courts09 Feb 1922
Srimoti Sarat Kamini Dasi and on her Death her Heirs and legal Representatives Her Sons Jamini Mohan Sarkar and Others Vs Chaitanya Chandra Prohoraj alias Chaitanya Charan (Chandra in Vokalatnama) Mohapatra and Others
Calcutta High Court · AIR 1923 Cal 289 : 67 Ind. Cas. 290
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4(3)
High Courts09 Feb 1922
Romesh Chandra Chakerbutty Vs Durga Charan Chakerbutty and Others
Calcutta High Court · AIR 1922 Cal 128 : 70 Ind. Cas. 292
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 13
High Courts09 Feb 1922
Binayakdas Acharjee Choudhuri and Others Vs Nalini Kumar Chakrovarty and Others
Calcutta High Court · 70 Ind. Cas. 459
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts09 Feb 1922
Altaf Ali Choudhury and Others Vs Srimati Jarina Bibi and Others
Calcutta High Court · 67 Ind. Cas. 871
High Courts09 Feb 1922Dismissed
Bindyakdas Acharjee Chowdhury and others Vs Sashi Bhusan Choudhury and others
Calcutta High Court · (1922) 02 CAL CK 0001