High Courts09 Mar 1922
Purna Chandra Chattopadhya Vs Sheikh Mabud Buksh and Others
Calcutta High Court · AIR 1923 Cal 291(1) : 68 Ind. Cas. 200
COURT ARCHIVE
Calcutta High Court judgments, 1922
524 judgments · page 20 of 27
High Courts07 Mar 1922
Jamini Kumar Seal and Another Vs Thakur Dhan Baishnab and Another
Calcutta High Court · 79 Ind. Cas. 1048
High Courts07 Mar 1922
Har Kisore Seal and Others Vs Thakurdhan Baishnab and Another
Calcutta High Court · 70 Ind. Cas. 479
High Courts03 Mar 1922
Mangobinda Dutta and Another Vs J. Baisogomaff
Calcutta High Court · AIR 1922 Cal 104 : 67 Ind. Cas. 714
High Courts03 Mar 1922
Kumud Kanta Chakraburtty Vs E. Bignold, Manager, Court of Wards, Mymensingh
Calcutta High Court · AIR 1923 Cal 306 : 68 Ind. Cas. 664
Railways Act, 1890 — Section 122
High Courts03 Mar 1922
Arjan Mirdha and on his Death One Of His Heirs and Legal representatives Serajul Islam Mirdha and Aptaruddi Vs Kali Kumar Chakerbutty and Others
Calcutta High Court · AIR 1923 Cal 294 : 68 Ind. Cas. 194
High Courts02 Mar 1922Dismissed
Midnapore Zamindary Co. Ltd. Vs Naresh, Narayan Roy
Calcutta High Court · (1922) 03 CAL CK 0036
High Courts02 Mar 1922
Brahmamoyi Debya and Another Vs Somarali Sheikh and Others
Calcutta High Court · AIR 1922 Cal 77 : 68 Ind. Cas. 109
Bengal Tenancy Act, 1885 — Section 178, 53, 54(3), 67
High Courts02 Mar 1922
Swarna Kumar Ghosh Vs Prahlad Chandra Sarkhel and Others
Calcutta High Court · AIR 1922 Cal 474 : 67 Ind. Cas. 719
High Courts01 Mar 1922
Benowari Lal Ram and Others Vs Pronab Krishna Majumdar and Others
Calcutta High Court · AIR 1922 Cal 569 : 71 Ind. Cas. 516
Criminal Procedure Code, 1898 (CrPC) — Section 107, 144
High Courts01 Mar 1922
Gopinath Jalua Vs Bhajahari Das Adhikari and Others and Kailash Chandra Maity
Calcutta High Court · AIR 1923 Cal 327 : 68 Ind. Cas. 472
High Courts01 Mar 1922
Pratap Chandra Jana Vs The Secretary of State for India in Council
Calcutta High Court · AIR 1922 Cal 101 : 67 Ind. Cas. 375
Bengal Public Demands Recovery Act, 1913 — Section 37, 4Bengal Tenancy Act, 1885 — Section 103B, 104G, 104HCivil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts28 Feb 1922
Saroda Prosad Banerjee and Others Vs Gosto Behari Hazra and Others
Calcutta High Court · AIR 1922 Cal 542 : 70 Ind. Cas. 385
High Courts28 Feb 1922
Shaikh Jamal Vs Shaikh Chand and Others
Calcutta High Court · AIR 1922 Cal 79 : 70 Ind. Cas. 289
Limitation Act, 1963 — Article 61
High Courts28 Feb 1922
Kedarnath Paramanik Vs Hem Nath Karmakar
Calcutta High Court · AIR 1923 Cal 176 : 70 Ind. Cas. 841
Civil Procedure Code, 1908 (CPC) — Order 46 Rule 6
High Courts28 Feb 1922
Sarbo Mussalmani Vs Safar Mandal and Others
Calcutta High Court · AIR 1923 Cal 269(1) : 68 Ind. Cas. 730
Civil Procedure Code, 1908 (CPC) — Order 46 Rule 1
High Courts28 Feb 1922
Satyabhama Sundari wife or Chandra Sekhar Majumder Vs Mohamed Esahak Meah
Calcutta High Court · AIR 1923 Cal 268 : 68 Ind. Cas. 497
Contract Act, 1872 — Section 74
High Courts28 Feb 1922
Kedarnath Pramanik Vs Hem Nath Karmaker
Calcutta High Court · (1922) 02 CAL CK 0007