High Courts06 Apr 1922
Krishnadas Acharjee Chowdhury and Others Vs Samsan Ali Sheikh and Others
Calcutta High Court · AIR 1923 Cal 431 : 74 Ind. Cas. 925
COURT ARCHIVE
Calcutta High Court judgments, 1922
524 judgments · page 18 of 27
High Courts05 Apr 1922
Khetramani Dasi Vs Emperor
Calcutta High Court · AIR 1922 Cal 539 : 71 Ind. Cas. 232
Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 373
High Courts04 Apr 1922
Kristopada Roy and Others Vs Chaitanya Charan Mondal and Others
Calcutta High Court · AIR 1923 Cal 274 : 69 Ind. Cas. 530
Transfer of Property Act, 1882 — Section 5
High Courts03 Apr 1922
Sarat Chandra Vs Monorama debi and Others
Calcutta High Court · AIR 1923 Cal 181 : 68 Ind. Cas. 295
High Courts31 Mar 1922Dismissed
Akshay Kumar Chand Vs The Commissioners of Bogra Municipality
Calcutta High Court · (1922) 03 CAL CK 0024
High Courts30 Mar 1922
Jadu Nath Sarkar and Others Vs Haran Chandra Sarkar and Others
Calcutta High Court · AIR 1923 Cal 221 : 70 Ind. Cas. 687
Partition Act, 1893 — Section 2
High Courts30 Mar 1922
Mirza Dilbar Hossain and Others Vs Sadaruddin Choudhuri and Others
Calcutta High Court · AIR 1923 Cal 568 : 77 Ind. Cas. 77
Civil Procedure Code, 1908 (CPC) — Section 102Provincial Small Cause Courts Act, 1887 — Article 35(ii)
High Courts30 Mar 1922
Pulin Behari Dey Vs Satya Charan Dey and Another
Calcutta High Court · AIR 1923 Cal 79 : 70 Ind. Cas. 548
Probate and Administration Act, 1881 — Section 146
High Courts30 Mar 1922
Chandra Kumar Basu Vs Rani Sashimukhi Debi and Others
Calcutta High Court · AIR 1924 Cal 511 : 71 Ind. Cas. 324
High Courts29 Mar 1922
Shib Charan Chakraburtty and Others Vs Bepin Behary Chakraburtty and Others
Calcutta High Court · 77 Ind. Cas. 1047
High Courts28 Mar 1922
Abdul Gafur Khan alias Kalachand Khan and Another Vs Emperor
Calcutta High Court · 71 Ind. Cas. 56
Penal Code, 1860 (IPC) — Section 395
High Courts28 Mar 1922
Bimla Prosad Mookerjee and Others Vs Tata Iron and Steel Co. Ld. and Others
Calcutta High Court · 71 Ind. Cas. 236
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146
High Courts28 Mar 1922
Aradhan Mondal and Others Vs Abhoya Charan Mondal and Others
Calcutta High Court · AIR 1923 Cal 321 : 68 Ind. Cas. 626
High Courts28 Mar 1922Dismissed
Banga Chandra De and others Vs Ananda Charan Chowdhury
Calcutta High Court · (1922) 03 CAL CK 0006
High Courts27 Mar 1922
Sukhadamoyo Dasi Vs Atul Chandra Roy and Others
Calcutta High Court · AIR 1923 Cal 165 : 68 Ind. Cas. 203
Transfer of Property Act, 1882 — Section 43
High Courts27 Mar 1922
Srimati Nagendrabala Dassi and Others Vs Dinanath Mahish and Others
Calcutta High Court · AIR 1923 Cal 215 : 70 Ind. Cas. 933
High Courts26 Mar 1922
Sreemati Asmati Bibi and Others Vs Saimuddi Pathan
Calcutta High Court · 79 Ind. Cas. 991
High Courts26 Mar 1922
Asmati Bibi and Others Vs Saimuddi Pathan
Calcutta High Court · AIR 1925 Cal 533
High Courts24 Mar 1922
Probodh Chandra Das and Another Vs Birsinha Bagani and Others
Calcutta High Court · AIR 1924 Cal 350 : 71 Ind. Cas. 319
Bengal Tenancy Act, 1885 — Section 58
High Courts24 Mar 1922
Ramani Kanta Roy Vs Hara Chandra Das
Calcutta High Court · AIR 1923 Cal 162 : 68 Ind. Cas. 495