COURT ARCHIVE

Calcutta High Court judgments, 1919

509 judgments · page 2 of 26

High Courts10 Dec 1919

Gopal Pramanik Kapali, and on his death his heirs and Legal Representatives Janki (Nath) Pramanik Kapali and Others Vs Kali Kanta Ghose, and on his death his heiress and Legal Representative Surnamoyi Dassi

Calcutta High Court · 55 Ind. Cas. 85

Bengal Tenancy Act, 1885 — Section 30

Read judgment

High Courts09 Dec 1919

Anowor Ali Khan and Others Vs Azizor Rahaman Khan

Calcutta High Court · 55 Ind. Cas. 510

Read judgment

High Courts09 Dec 1919

In Re: The Indian Arbitration Act of 1899 In Re: an Arbitration between Baijnath Kalooram and Alibhoy Mahomed

Calcutta High Court · 59 Ind. Cas. 439

Read judgment

High Courts09 Dec 1919Dismissed

Alibhoy Mahomed Vs Baijnath Kalooram

Calcutta High Court · (1919) 12 CAL CK 0012

Read judgment

High Courts09 Dec 1919

Sriram Chandra (Ram Chandra in Vakalutnamah) Sutradhar and Another Vs Dharamdhar Ghose and Others

Calcutta High Court · 55 Ind. Cas. 463

Read judgment

High Courts09 Dec 1919

Abdul Gani Vs Radhika Mohon Dey Sarkar and Hari Mohan Sarkar and Others

Calcutta High Court · 55 Ind. Cas. 249

Bengal Tenancy Act, 1885 — Section 5

Read judgment

High Courts08 Dec 1919

Majaraddin Kabiraj Vs Majibar Rahaman Biswas and Others

Calcutta High Court · 56 Ind. Cas. 248a

Read judgment

High Courts05 Dec 1919

Chiranjilal Ram Lal Vs Tulsiram Jankidass

Calcutta High Court · 56 Ind. Cas. 734

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 4, Order 47 Rule 7

Read judgment

High Courts04 Dec 1919

Laduram-Nathmull Vs Nandalal Karuri and Others

Calcutta High Court · 55 Ind. Cas. 747

Read judgment

High Courts03 Dec 1919

Nilkanta Ghose Vs Swarnamoyee Dassi and Others

Calcutta High Court · 56 Ind. Cas. 726

Civil Procedure Code, 1908 (CPC) — Section 151

Read judgment

High Courts03 Dec 1919

Probodh Chandra Bose Vs Atul Chandra Ganguly and Another

Calcutta High Court · 54 Ind. Cas. 781

Calcutta Municipal Act, 1899 — Section 559(52), 561Penal Code, 1860 (IPC) — Section 40

Read judgment

High Courts03 Dec 1919

Sunder Khan Vs Meajan Chaprashi

Calcutta High Court · 55 Ind. Cas. 234

Read judgment

High Courts02 Dec 1919

Toremull Dilsook Roy Vs Kunj Lall Manohar Dass

Calcutta High Court · 55 Ind. Cas. 766

Read judgment

High Courts02 Dec 1919

Joylal and Co. Vs Gopiram Bhotica

Calcutta High Court · 55 Ind. Cas. 778

Read judgment

High Courts02 Dec 1919

G.M. Birla and Co. Vs Johurmull Premsukh

Calcutta High Court · 55 Ind. Cas. 817

Read judgment

High Courts01 Dec 1919

Maulvi Aptapuddin (Aftabuddin in Takalatnama) Ahmed and Others Vs Jogendra Narain Tewari and Others

Calcutta High Court · 55 Ind. Cas. 231

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22Limitation Act, 1963 — Article 182(5)

Read judgment

High Courts28 Nov 1919

Jogesh Chandra Lahiri Vs Emperor

Calcutta High Court · 56 Ind. Cas. 657

Opium Act, 1878 — Section 9

Read judgment

High Courts28 Nov 1919

Harendra Lal Sanyal Vs Pabna Model Company, Limited and Others Umendra Nath Sanyal Vs Pabna Model Company, Limited and Harendra Nath Sanyal and Others

Calcutta High Court · 55 Ind. Cas. 256

Read judgment

High Courts27 Nov 1919

Amir Mia Vs Sarafdi Hazi

Calcutta High Court · 55 Ind. Cas. 204

Criminal Procedure Code, 1898 (CrPC) — Section 224, 244, 247

Read judgment

High Courts27 Nov 1919

Sarafdi Hazi Vs The King-Emperor

Calcutta High Court · (1919) 11 CAL CK 0004

Read judgment