High Courts25 Aug 1919
Radharaman Chowdhuri and Others Vs Gopal Chandra Chakravarty
Calcutta High Court · 56 Ind. Cas. 122
Civil Procedure Code, 1908 (CPC) — Section 115
COURT ARCHIVE
Calcutta High Court judgments, 1919
509 judgments · page 4 of 26
High Courts21 Aug 1919
In Re: Pasupati Mukherjee
Calcutta High Court · 56 Ind. Cas. 431
Administrator Generals Act, 1913 — Section 11
High Courts21 Aug 1919
Kalidaa Chaudhury and Others Vs Prasanna Kumar Das and Others
Calcutta High Court · 55 Ind. Cas. 189
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 62, Order 21 Rule 66
High Courts21 Aug 1919
Beni Madhab Sukul Another Vs Upendra Chandra Singha and Others
Calcutta High Court · 53 Ind. Cas. 747
Bengal Tenancy Act, 1885 — Section 95Civil Procedure Code, 1908 (CPC) — Section 80
High Courts21 Aug 1919
Yasin Ali Mirdha and Others Vs Radha Gobinda Chaudhuri and Others
Calcutta High Court · 55 Ind. Cas. 180
High Courts21 Aug 1919
Ilim Molla and Another Vs Manindra Mohan Poddar and Others
Calcutta High Court · 56 Ind. Cas. 801
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6
High Courts20 Aug 1919
Mahamad Guran Choukidar (Chowngdar in Vakalatnama) Vs Basarat Ali and Another
Calcutta High Court · 55 Ind. Cas. 645
High Courts20 Aug 1919Dismissed
Nagendra Lal Das and Others Vs The Chairman, Chittagong Municipality
Calcutta High Court · (1919) 08 CAL CK 0039
High Courts20 Aug 1919
Mioram Bewah Vs Mrijan Sardar and Another and Fzal Sheikh and Others
Calcutta High Court · 54 Ind. Cas. 169
Criminal Procedure Code, 1898 (CrPC) — Section 145, 439, 476
High Courts19 Aug 1919
Monmotha Nath Mitter and Others Vs Anath Bundhu Pal and Another
Calcutta High Court · 61 Ind. Cas. 469
Bengal Tenancy Act, 1885 — Section 161
High Courts19 Aug 1919
Ratnamala Dasi Vs Kamakshya Nath Sen
Calcutta High Court · 57 Ind. Cas. 9
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 15
High Courts19 Aug 1919
Panchagopal Mookerjee and Others Vs Kali Das Mukherjee and Debi Das Mukherjee, minors by their mother and Guardian, Srimati Sarat Kumari Debi
Calcutta High Court · 54 Ind. Cas. 140
Succession Act, 1865 — Section 160
High Courts19 Aug 1919
Noor Mahomed Dawood Vs Belasiram Thakursidas
Calcutta High Court · 59 Ind. Cas. 458
High Courts19 Aug 1919
Nadiram alias Nabadwip Chandra Sil Vs Srinath Chakrabarti
Calcutta High Court · 54 Ind. Cas. 906
Bengal Tenancy Act, 1885 — Article 3, 48, 49(b), 50, 85
High Courts15 Aug 1919
Raj Mohon Dhupi and Another Vs Harendra Chandra Mukhopadhya and Others
Calcutta High Court · 56 Ind. Cas. 816
Bengal Tenancy Act, 1885 — Section 49
High Courts15 Aug 1919
Debendra Narayan Singh Vs Narendra Narayan Singh and Others
Calcutta High Court · 54 Ind. Cas. 636
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 41 Rule 33, Order 41 Rule 4Evidence Act, 1872 — Section 114(g)
High Courts14 Aug 1919
Kishori Mohan Bagchi and Another Vs Hari Das Bysack
Calcutta High Court · 55 Ind. Cas. 999
High Courts13 Aug 1919
Jachmi Mondal and Another Vs Cheninissa Bibi and Others
Calcutta High Court · 54 Ind. Cas. 538
Registration Act, 1908 — Section 17(b)
High Courts13 Aug 1919Dismissed
Fanindra Nath Roy Vs Dwarka Nath Roy
Calcutta High Court · (1919) 08 CAL CK 0002