High Courts28 Jul 1919
Basanta Kumar Sarkar and Another Vs Sukhomoy Mondal and Others
Calcutta High Court · 54 Ind. Cas. 763
COURT ARCHIVE
Calcutta High Court judgments, 1919
509 judgments · page 6 of 26
High Courts28 Jul 1919
In Re : The Amrita Bazar Patrika Press Ld.
Calcutta High Court · (1919) 07 CAL CK 0005
High Courts25 Jul 1919
Debendra Chandra Sarkar and Others Vs Messrs Purusottam Das and Others
Calcutta High Court · 55 Ind. Cas. 186
High Courts25 Jul 1919
Nalinakshya Dutta Vs Dhan Krishna Mondal and Another
Calcutta High Court · 56 Ind. Cas. 282
Bengal Tenancy Act, 1885 — Section 153
High Courts25 Jul 1919
Prasunna (Prasunnamoyi in Vakalatnama) Ghoshami Vs Gopal Lal Sinha
Calcutta High Court · 55 Ind. Cas. 737
High Courts25 Jul 1919
Raja Kristo Das Law and Others Vs Kalimuddin Bhuia and Others
Calcutta High Court · 55 Ind. Cas. 507
Bengal Tenancy Act, 1885 — Section 179, 67
High Courts24 Jul 1919
Manohar Mookerjee Vs Raja Peary Mohan Mookerjee and Others
Calcutta High Court · 54 Ind. Cas. 6
Civil Procedure Code, 1908 (CPC) — Section 66, 92
High Courts24 Jul 1919
Gunpat Rai Khbmka Vs W. G. GOOD
Calcutta High Court · 53 Ind. Cas. 622
Calcutta Port Act, 1890 — Section 138Criminal Procedure Code, 1898 (CrPC) — Section 20
High Courts22 Jul 1919
Nawabiada Khajeh Atikulla and Others Vs Nawab Khajeh Habibulla
Calcutta High Court · 53 Ind. Cas. 773
High Courts22 Jul 1919
Trailokya Nath Nath Vs Radhasundari Debi by her Father and Guardian Hari Nath Nath and Srimati Gyanada Sundari Debi
Calcutta High Court · 55 Ind. Cas. 704
High Courts22 Jul 1919
Bejoy Lal Seal and Others Vs Nayan Munjari Dassi and Others
Calcutta High Court · 55 Ind. Cas. 639
Bengal Land Revenue Sales Act, 1859 — Section 31
High Courts22 Jul 1919
Badarud Din Biswas and Others Vs Herajtulla Joordar and Others
Calcutta High Court · 54 Ind. Cas. 797
High Courts22 Jul 1919
Nirod Krishna Pal and Others Vs Indra Bhusan Gupta and Another
Calcutta High Court · AIR 1919 Cal 805 : 53 Ind. Cas. 975
Bengal Tenancy Act, 1885 — Section 106
High Courts22 Jul 1919
Sasi Bhusan Bhador Vs Basanta Lal Bhar and Others
Calcutta High Court · 54 Ind. Cas. 518
High Courts22 Jul 1919
Sheikh Nasarat Vs Kali Das Chakerbutty
Calcutta High Court · 54 Ind. Cas. 750
Bengal Tenancy Act, 1885 — Section 147A, 18
High Courts22 Jul 1919
Jagat Chandra Chowdhury and Others Vs Biswambhar Roy and Others
Calcutta High Court · 55 Ind. Cas. 743
High Courts21 Jul 1919
Prasanna Kumar Sil Vs Kamini Sundari Dasi and Others
Calcutta High Court · 55 Ind. Cas. 251
Bengal Landlord and Tenant Procedure Act, 1869 — Section 6
High Courts17 Jul 1919
Asanulla Moll and Others Vs Sankar Das Sanyal and Others
Calcutta High Court · 54 Ind. Cas. 548
Bengal Tenancy Act, 1885 — Section 87
High Courts17 Jul 1919
Kartick Mondal Vs Madhab Mondal and Others
Calcutta High Court · 55 Ind. Cas. 615
Bengal Tenancy Act, 1885 — Section 85
High Courts17 Jul 1919
Abirjan Bibi and Another Vs Sheikh Gole Mahamed, Legal Representatives, Ayman Bewa (Aymannessa Bibi in Vakalatnama) and Others
Calcutta High Court · 54 Ind. Cas. 570
Registration Act, 1908 — Section 77