COURT ARCHIVE

Calcutta High Court judgments, 1919

509 judgments · page 26 of 26

High Courts08 Jan 1919

Mohendra Chandra Ghosal Vs Ram Ratan Tewari and Others

Calcutta High Court · 51 Ind. Cas. 442

High Courts07 Jan 1919

Calcutta High Court · 53 Ind. Cas. 334

Bengal Tenancy Act, 1885 — Section 167, 49, 85(28)

High Courts07 Jan 1919

Calcutta High Court · AIR 1919 Cal 263 : (1919) ILR (Cal) 766

Bengal Tenancy Act, 1885 — Section 167, 49

High Courts07 Jan 1919

Calcutta High Court · 50 Ind. Cas. 49

High Courts06 Jan 1919

Calcutta High Court · (1919) 01 CAL CK 0038

High Courts06 Jan 1919

Calcutta High Court · AIR 1919 Cal 422 : 51 Ind. Cas. 918

Evidence Act, 1872 — Section 92

High Courts06 Jan 1919

Calcutta High Court · 50 Ind. Cas. 690

Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 8(2)Land Acquisition Act, 1894 — Section 3(d)

High Courts02 Jan 1919

Calcutta High Court · AIR 1919 Cal 25(1) : 53 Ind. Cas. 624

High Courts02 Jan 1919

Calcutta High Court · (1919) ILR (Cal) 640

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2