COURT ARCHIVE

Calcutta High Court judgments, 1919

509 judgments · page 25 of 26

High Courts20 Jan 1919

Shyam Lal Dey Vs Manmatha Nath Sarkar

Calcutta High Court · 51 Ind. Cas. 324

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High Courts17 Jan 1919

Arshed Molla and Others Vs Emperor

Calcutta High Court · AIR 1919 Cal 85(2) : 51 Ind. Cas. 685

Criminal Procedure Code, 1898 (CrPC) — Section 237Penal Code, 1860 (IPC) — Section 396, 397, 460

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High Courts17 Jan 1919

Enday Ali Howladar and Others Vs Benodini Dutt and Others

Calcutta High Court · 51 Ind. Cas. 233

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10

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High Courts17 Jan 1919

Samaraddi and Others Vs Kali Chandra Nag Chowdhury

Calcutta High Court · 50 Ind. Cas. 713

Bengal Tenancy Act, 1885 — Section 85(3)

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High Courts17 Jan 1919

Nibaran Chandra Mirdha Vs Ram Charan Mandol and Others

Calcutta High Court · AIR 1919 Cal 345(1) : 51 Ind. Cas. 928

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High Courts16 Jan 1919

Ajimuddin Sircar Vs Rafatulla Mandal and Others

Calcutta High Court · 50 Ind. Cas. 383

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High Courts16 Jan 1919

Jadav Chandra Moulik Vs Manik Sarkar

Calcutta High Court · 51 Ind. Cas. 652

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High Courts15 Jan 1919

Arbitration between Uttam Chand Saligram Vs Mahmood Jewa Mamooji

Calcutta High Court · 54 Ind. Cas. 285

Contract Act, 1872 — Section 62

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High Courts15 Jan 1919

Sonaullah Sarkar Vs Durga Kanta Mozumdar

Calcutta High Court · 50 Ind. Cas. 598

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High Courts15 Jan 1919

Uttam Chand Saligram Vs Jewa Mamooji

Calcutta High Court · (1919) ILR (Cal) 534

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High Courts15 Jan 1919

Babu Ram Mondal Vs Dakhina Sundari Namasudrani and Others

Calcutta High Court · 54 Ind. Cas. 726

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 84, Order 21 Rule 94, 66

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High Courts15 Jan 1919

Hira Lal Ghose Vs Makhan Lal Daw

Calcutta High Court · 54 Ind. Cas. 64

Criminal Procedure Code, 1898 (CrPC) — Section 250Penal Code, 1860 (IPC) — Section 477

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High Courts15 Jan 1919

Chogmal Seraogi Vs Emperor

Calcutta High Court · 50 Ind. Cas. 981

Civil Procedure Code, 1908 (CPC) — Section 151Criminal Procedure Code, 1898 (CrPC) — Section 480Penal Code, 1860 (IPC) — Section 175

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High Courts14 Jan 1919

Haran Chandra Chatterjee Vs The Corporation of the Royal Exchange Assurance

Calcutta High Court · AIR 1919 Cal 266 : 52 Ind. Cas. 767

Civil Procedure Code, 1908 (CPC) — Section 115

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High Courts13 Jan 1919

Gurudas Kundu Choudhury and Others Vs Kamal Kumar Dut

Calcutta High Court · AIR 1919 Cal 831 : 70 Ind. Cas. 886

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High Courts13 Jan 1919

Lagandeo Prosad Singh Vs D.G. Reid and Others Gajadhar Proshad Singh and on his Death his Heirs and Legal representative Vaideswari Prasad Singh and Others Vs D.J. Reid and Others

Calcutta High Court · AIR 1919 Cal 118 : 50 Ind. Cas. 760

Civil Procedure Code, 1908 (CPC) — Section 109(c), 110

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High Courts10 Jan 1919

Bijoya Kanta Lahiry Chowdhury Vs Kailash Chandra Bhowmik and Others

Calcutta High Court · 52 Ind. Cas. 575

Transfer of Property Act, 1882 — Section 110

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High Courts10 Jan 1919

Ram Sundar Das Vs Emperor

Calcutta High Court · 50 Ind. Cas. 991

Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 84

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High Courts10 Jan 1919

Bijoya Kanta Lahiri Chowdhury Vs Kailash Chandra Bhoumik

Calcutta High Court · (1919) ILR (Cal) 771

Transfer of Property Act, 1882 — Section 110

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High Courts08 Jan 1919

Bashiram Nath Vs Dina Nath Dey and Others

Calcutta High Court · AIR 1919 Cal 796 : 51 Ind. Cas. 397

Bengal Tenancy Act, 1885 — Section 153

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