High Courts03 Feb 1919
Jotirmoy Moulik Vs Khudiram Sadhu Khan and Kalimati Dassi represented by her Husband Ashutosh Dey Mondal
Calcutta High Court · AIR 1919 Cal 589 : 50 Ind. Cas. 908
COURT ARCHIVE
Calcutta High Court judgments, 1919
509 judgments · page 23 of 26
High Courts31 Jan 1919
Lall Meah Vs Rajani Kanta Chatterji and Others
Calcutta High Court · AIR 1919 Cal 64 : 50 Ind. Cas. 311
Specific Relief Act, 1877 — Section 42
High Courts31 Jan 1919
Sita Nath Shah Bonik Vs Radha Raman Shah Bonikya
Calcutta High Court · 50 Ind. Cas. 676
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 4, Order 33 Rule 7
High Courts31 Jan 1919
Nando Lal Roy and Others Vs Baserali
Calcutta High Court · 50 Ind. Cas. 806
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 12, 141Legal Practitioners Act, 1879 — Section 14, 36
High Courts31 Jan 1919
Krishnadhan Banerji Vs Sanyasi Charan Mandal
Calcutta High Court · 51 Ind. Cas. 597
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 49Contract Act, 1872 — Section 247
High Courts30 Jan 1919
Jatindra Nath Sinha Roy and Another Vs Binode Behari Gupta
Calcutta High Court · 52 Ind. Cas. 289
Bengal Tenancy Act, 1885 — Section 73
High Courts30 Jan 1919
Sheikh Garibullah and Others Vs Sheikh Modu and Others
Calcutta High Court · 50 Ind. Cas. 301
High Courts30 Jan 1919
Narain Prosad Maity Vs Rameswar Adya and Others
Calcutta High Court · 51 Ind. Cas. 435
Civil Procedure Code, 1908 (CPC) — Section 102Contract Act, 1872 — Section 265
High Courts30 Jan 1919
Sagore Mandal Vs Mofijuddin Sardar
Calcutta High Court · 51 Ind. Cas. 959
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts30 Jan 1919
The Chairman of the Howrah Municipality Vs Barada Prasanna Pain
Calcutta High Court · 55 Ind. Cas. 731
High Courts29 Jan 1919
Pramatha Nath Roy Vs W.A. Lee
Calcutta High Court · AIR 1919 Cal 374 : 52 Ind. Cas. 582
Limitation Act, 1963 — Section 12, 5
High Courts29 Jan 1919
Dhirendra Nath Ghose and Others Vs Purna Chandra Dutta and Gour Mandal and Others
Calcutta High Court · 51 Ind. Cas. 904
Bengal Tenancy Act, 1885 — Section 50(2)
High Courts29 Jan 1919
Romesh Chandra Saha Vs Kala Ganji and Others
Calcutta High Court · 50 Ind. Cas. 331
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 21 Rule 2
High Courts28 Jan 1919
Gobinda Kumar Sur Vs Ram Chandra Bhattacharjee and Others
Calcutta High Court · AIR 1919 Cal 347 : 51 Ind. Cas. 945
Court of Wards Act, 1879 — Section 10BEvidence Act, 1872 — Section 91
High Courts28 Jan 1919
Muhammad Hasan Mia and Another Vs Abdul Hamid and Others
Calcutta High Court · AIR 1919 Cal 502 : 50 Ind. Cas. 431
High Courts27 Jan 1919
Ajiuddin Ahamed Vs L. Khoda Bux Khondkar and Others
Calcutta High Court · 50 Ind. Cas. 5
High Courts27 Jan 1919
Asutosh Roy Vs Ananta Ram Bhattacharjee and Others
Calcutta High Court · AIR 1919 Cal 40 : 50 Ind. Cas. 727
High Courts27 Jan 1919
Biswanath Bhattacharjee and Others Vs Govinda Chandra Das and Others
Calcutta High Court · AIR 1919 Cal 285 : 51 Ind. Cas. 88
Registration Act, 1908 — Section 87Stamp Act, 1899 — Section 38
High Courts24 Jan 1919
Jagadish Bhattacharjee and Others Vs Bama Sundari Dasya and Others
Calcutta High Court · AIR 1919 Cal 411 : 51 Ind. Cas. 972
High Courts24 Jan 1919
In Re: Anshu Prokash Ghose
Calcutta High Court · (1919) 01 CAL CK 0050
Presidency Towns Insolvency Act, 1909 — Section 36