High Courts19 Feb 1919
Rakhal Chandra Ghose and Others Vs Mohendra Narain Sen and Others
Calcutta High Court · 51 Ind. Cas. 797
Limitation Act, 1963 — Section 6, 7, 8
COURT ARCHIVE
Calcutta High Court judgments, 1919
509 judgments · page 21 of 26
High Courts19 Feb 1919
Taran Mandal and Others Vs Raj Chandra Mandal
Calcutta High Court · AIR 1919 Cal 70 : 50 Ind. Cas. 296
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1, Order 13 Rule 2
High Courts19 Feb 1919
Uma Charan Biswas Vs Nabin Chandra Mandal
Calcutta High Court · AIR 1919 Cal 95 : 50 Ind. Cas. 319
High Courts19 Feb 1919
Mrityunjoy Gon and Others Vs Shristidhar Mullick
Calcutta High Court · (1919) 02 CAL CK 0010
High Courts18 Feb 1919
Sheikh Dastar Ali and Another Vs Ram Kumar Gopi and Another
Calcutta High Court · 50 Ind. Cas. 378
High Courts17 Feb 1919
In Re: Rai Mohan Shaw and Others
Calcutta High Court · AIR 1919 Cal 103 : 53 Ind. Cas. 175
Presidency Towns Insolvency Act, 1909 — Section 56, 9(b)
High Courts17 Feb 1919
Shaikh Pokan and Others Vs Rajani Kamal Chakravarty and Another
Calcutta High Court · 50 Ind. Cas. 285
High Courts14 Feb 1919
Priya Sundari Dasya Vs Golapdi Sheik and Another
Calcutta High Court · AIR 1919 Cal 294 : 51 Ind. Cas. 534
High Courts14 Feb 1919
Saherali Molla and Others Vs Bhola Molla and Others
Calcutta High Court · 52 Ind. Cas. 265
Provincial Small Cause Courts Act, 1887 — Section 23
High Courts14 Feb 1919
Peary Lal Mullick Vs Surendra Krishna Mitter and Others
Calcutta High Court · 53 Ind. Cas. 160
Criminal Procedure Code, 1898 (CrPC) — Section 133, 137
High Courts14 Feb 1919
Brojeswar Banerjee and Another Vs Syama Charan Mandal and Others
Calcutta High Court · AIR 1919 Cal 727 : 50 Ind. Cas. 363
High Courts13 Feb 1919
Sricharan Bhandari Vs Makhan Lal Bhandari and Another
Calcutta High Court · 51 Ind. Cas. 378
High Courts13 Feb 1919
Mohesh Ghose Vs Umesh Chandra Ghose and Others
Calcutta High Court · 51 Ind. Cas. 241
High Courts13 Feb 1919
Sridhar Chandra Maiti Vs Ram Gobinda Jana and Others
Calcutta High Court · 50 Ind. Cas. 608
High Courts12 Feb 1919
Biseswar Roy Vs Pitamber Nath and Others Haran Mir and Others Vs Meharannessa Bewa and Others
Calcutta High Court · AIR 1919 Cal 400 : 51 Ind. Cas. 44
High Courts10 Feb 1919
Ramendra Nath Roy Vs Brajendra Nath Dass
Calcutta High Court · (1919) ILR (Cal) 831
Contract Act, 1872 — Section 102, 108, 99
High Courts10 Feb 1919
Afsuruddin and Another Vs Abdul Hossein and Others and Akram Ali and Others
Calcutta High Court · 50 Ind. Cas. 314
High Courts10 Feb 1919
Ramendra Nath Roy Vs Brajendra Nath Dass and Others
Calcutta High Court · 53 Ind. Cas. 986
Contract Act, 1872 — Section 99
High Courts10 Feb 1919
Sarat Chandra Ghose Vs The Secretary of State for India
Calcutta High Court · (1919) ILR (Cal) 861
Civil Procedure Code, 1908 (CPC) — Section 115Land Acquisition Act, 1894 — Section 49
High Courts10 Feb 1919
Sarat Chandra Ghose Vs The Secretary of State for India in Council and Others
Calcutta High Court · 50 Ind. Cas. 732
Land Acquisition Act, 1894 — Section 49, 54