High Courts07 Feb 1919

Amrit Majhi Vs Emperor

Calcutta High Court · (1919) ILR (Cal) 854

Criminal Procedure Code, 1898 (CrPC) — Section 202, 556Penal Code, 1860 (IPC) — Section 379
High Courts07 Feb 1919

Bhairab Chandra Barua Vs Emperor

Calcutta High Court · AIR 1919 Cal 433 : (1919) ILR (Cal) 807

Criminal Procedure Code, 1898 (CrPC) — Section 190(1), 200, 202Penal Code, 1860 (IPC) — Section 384