High Courts03 Mar 1919
Abdul Sovan Vs Lakshmi Prasad Agarwala and Others
Calcutta High Court · AIR 1919 Cal 55(2) : 50 Ind. Cas. 870
COURT ARCHIVE
Calcutta High Court judgments, 1919
509 judgments · page 20 of 26
High Courts27 Feb 1919
Banwari Bullav Roy Vs Rash Behary Roy
Calcutta High Court · AIR 1919 Cal 59(1) : 50 Ind. Cas. 933
High Courts27 Feb 1919
Jogesh Chandra Roy Vs Nibaran Chandra Poddar and Others
Calcutta High Court · AIR 1919 Cal 78 : 50 Ind. Cas. 276
High Courts27 Feb 1919
Murali Dhar Aditya Vs Thakur Das Mondal
Calcutta High Court · 51 Ind. Cas. 50
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 99Limitation Act, 1963 — Article 121
High Courts27 Feb 1919
Ujir Ali Vs Siddique Ahamed and Others
Calcutta High Court · AIR 1919 Cal 152 : 50 Ind. Cas. 882
High Courts27 Feb 1919
Prohlad Chandra Shaha Vs Ambica Charan Shaha Ambica Charan Shaha Vs Prohlad Chandra Shaha
Calcutta High Court · AIR 1919 Cal 92 : 50 Ind. Cas. 514
Bengal Tenancy Act, 1885 — Section 85
High Courts26 Feb 1919
Girish Chandra Das Vs Bhusan Das
Calcutta High Court · AIR 1919 Cal 201(1) : (1919) ILR (Cal) 867
Criminal Procedure Code, 1898 (CrPC) — Section 247
High Courts26 Feb 1919
Jagabandhu Talukdar and Others Vs Nanda Lal Sirkar and Others
Calcutta High Court · AIR 1919 Cal 720 : 50 Ind. Cas. 798
Land Acquisition Act, 1894 — Section 3(d), 30
High Courts26 Feb 1919
Hemlata Debi Vs Radharaman Banerjee and Another
Calcutta High Court · AIR 1919 Cal 260 : 51 Ind. Cas. 561
High Courts24 Feb 1919
Binode Behari Pati Vs Chaudhuri and Co.
Calcutta High Court · 50 Ind. Cas. 453
High Courts24 Feb 1919
Prafullananda Goswami and Others Vs Brojendra Nandan Goswami and Others
Calcutta High Court · 51 Ind. Cas. 593
High Courts24 Feb 1919
Khamasa Bewa, Mother and heir of late Natu Sheik Vs Promotho Nath Roy Chowdhury and Others
Calcutta High Court · AIR 1919 Cal 389 : 51 Ind. Cas. 967
High Courts24 Feb 1919
Raj Mohon Dhupi and Another Vs Harendra Chandra Mukherjee and Others
Calcutta High Court · 50 Ind. Cas. 468
Bengal Tenancy Act, 1885 — Section 5, 5(2)
High Courts21 Feb 1919
Radharaman Kundu Vs Kamakshya Nath Roy
Calcutta High Court · AIR 1919 Cal 201(2) : 50 Ind. Cas. 993
Penal Code, 1860 (IPC) — Section 403, 476
High Courts20 Feb 1919
Mani Lal Seal and Others Vs Bhola Nath Basu and Others
Calcutta High Court · AIR 1919 Cal 391(1) : 50 Ind. Cas. 975
High Courts20 Feb 1919
Panchu Muchi Vs Bhuto Muchi and Others and Sreecharan Ghose and Another
Calcutta High Court · AIR 1919 Cal 126 : 50 Ind. Cas. 649
Limitation Act, 1963 — Article 11
High Courts20 Feb 1919
Bejoy Ratna Roy and Another Vs Bhabani Sundari Dasya
Calcutta High Court · AIR 1919 Cal 678 : 51 Ind. Cas. 392
High Courts20 Feb 1919
Mohendra Nath Mozumdar Vs Nagendra Narain Roy Chowdhury
Calcutta High Court · 50 Ind. Cas. 918
Transfer of Property Act, 1882 — Section 106
High Courts19 Feb 1919
Mritunjoy Gou and Others Vs Emperor
Calcutta High Court · 51 Ind. Cas. 845
Criminal Procedure Code, 1898 (CrPC) — Section 144, 487Penal Code, 1860 (IPC) — Section 188
High Courts19 Feb 1919
Narendra Nath Sanyal and Others Vs Sheikh Emaman and Others
Calcutta High Court · AIR 1919 Cal 187 : 51 Ind. Cas. 785