High Courts19 Mar 1919
Abdul Rashid Mandal Vs Shaharali Molla
Calcutta High Court · (1919) ILR (Cal) 1032
Bengal Tenancy Act, 1885 — Section 66
COURT ARCHIVE
Calcutta High Court judgments, 1919
509 judgments · page 18 of 26
High Courts19 Mar 1919
Rajat Kamini Debi and Others Vs Raja Satya Niranjan Chakrabarty
Calcutta High Court · AIR 1919 Cal 822 : 53 Ind. Cas. 587
Transfer of Property Act, 1882 — Section 60
High Courts19 Mar 1919
Srimati Hemaprova Mozumdar Vs Debendra Nath Basu and Others
Calcutta High Court · AIR 1919 Cal 251(1) : 51 Ind. Cas. 953
Transfer of Property Act, 1882 — Section 103(j)
High Courts19 Mar 1919
Abdul Rashid Mandal and Others Vs Shaharali Molla
Calcutta High Court · 54 Ind. Cas. 659
Bengal Tenancy Act, 1885 — Section 66(2)
High Courts18 Mar 1919
The Chairman of the Cossipore and Chitpore Municipality Vs The Corporation of Calcutta
Calcutta High Court · 54 Ind. Cas. 337
Bengal Municipal Act, 1884 — Section 101
High Courts18 Mar 1919
Kali Charan Singha and Others Vs Kiranbala Debi and Others
Calcutta High Court · 51 Ind. Cas. 948
High Courts17 Mar 1919
Sachindra Narain Sah Vs Hironmoyee Dasi
Calcutta High Court · 59 Ind. Cas. 435
High Courts17 Mar 1919
Srimati Basini Dasi Vs Krishna Lal Chatterjee
Calcutta High Court · AIR 1919 Cal 186 : 51 Ind. Cas. 1007
High Courts14 Mar 1919
Mobarak Ali and Another Vs Emperor
Calcutta High Court · 53 Ind. Cas. 929
Evidence Act, 1872 — Section 24
High Courts14 Mar 1919
Profulla Kumar Bose and Another by their Mother, Next Friend and Guardian, Hemangini Basu Vs Kamini Kumar Roy and Others
Calcutta High Court · 54 Ind. Cas. 224
Contract Act, 1872 — Section 178
High Courts14 Mar 1919
Ramesh Chandra Acharjee Chowdhury Vs Easin Sarkar and Others
Calcutta High Court · 52 Ind. Cas. 71
High Courts14 Mar 1919Dismissed
Profulla Kumar Bose and Others Vs Nabo Klshore Rai and Others
Calcutta High Court · (1919) 03 CAL CK 0038
High Courts14 Mar 1919
Kailash Chandra Banik and Others Vs Latifannessa Khatun and Others
Calcutta High Court · AIR 1919 Cal 278 : 51 Ind. Cas. 556
High Courts14 Mar 1919
Nasir Mandal and Others Vs Satish Chandra Ghosh
Calcutta High Court · 51 Ind. Cas. 154
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11(c)
High Courts14 Mar 1919
Kamini Kumar Roy and Others Vs Hira Lal Pal Chowdhury and Others
Calcutta High Court · AIR 1919 Cal 773 : 51 Ind. Cas. 736
Transfer of Property Act, 1882 — Section 53, 67
High Courts13 Mar 1919
Abdul Hakim Mia and Others Vs Pana Mia Miaji and Others
Calcutta High Court · AIR 1919 Cal 293 : 51 Ind. Cas. 494
High Courts13 Mar 1919
Kali Saday Ghoshal Vs Siddheswar Banerjee, Chairman, Madral Narayanpur Union
Calcutta High Court · 50 Ind. Cas. 658
Criminal Procedure Code, 1898 (CrPC) — Section 133, 37
High Courts13 Mar 1919
Ramgopal Mandal and Others Vs Kumar Kamala Ranjan Roy and Others
Calcutta High Court · 53 Ind. Cas. 955
Limitation Act, 1963 — Section 14
High Courts12 Mar 1919
Parameshwar Daw and Others Vs Ananth Bandhu Daw
Calcutta High Court · AIR 1919 Cal 61 : 51 Ind. Cas. 333
Bengal Tenancy Act, 1885 — Section 167Transfer of Property Act, 1882 — Section 73
High Courts12 Mar 1919
Guru Prasanna Roy Vs Har (Hari) Kumar Majumdar and Another
Calcutta High Court · 50 Ind. Cas. 817
Criminal Procedure Code, 1898 (CrPC) — Section 107, 125