High Courts02 Apr 1919
Upendra Nath Ghose and on his death the Executrix and Executors Vs Anath Bandhu Chakravarty and Others
Calcutta High Court · AIR 1919 Cal 839(2) : 52 Ind. Cas. 406
Bengal Tenancy Act, 1885 — Section 102(j), 105, 105(a), 105(b)
COURT ARCHIVE
Calcutta High Court judgments, 1919
509 judgments · page 16 of 26
High Courts02 Apr 1919
Srimanta Kumar Chakrabarty and Others Vs Sabar Ali Howladar and Others
Calcutta High Court · 52 Ind. Cas. 702
Bengal Tenancy Act, 1885 — Section 105, 50, 6
High Courts02 Apr 1919
Abdul Ajij Abdulla Vs Yakub Abdul Gani
Calcutta High Court · 54 Ind. Cas. 433
Limitation Act, 1963 — Article 182(5)
High Courts01 Apr 1919
Fort Gloster Jute Manufacturing Co. Vs Chandra Kumar Das
Calcutta High Court · (1919) ILR (Cal) 978
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 7
High Courts01 Apr 1919
Fong Kun Vs Emperor
Calcutta High Court · (1919) ILR (Cal) 820
Opium Act, 1878 — Section 9
High Courts01 Apr 1919
Fong Kun (Khun) Chinaman Vs Emperor
Calcutta High Court · 52 Ind. Cas. 389
Opium Act, 1878 — Section 9(c), 9(e)
High Courts01 Apr 1919
Mahammad Kazem Ali Vs Jorabdi Naskar
Calcutta High Court · (1919) ILR (Cal) 986
Evidence Act, 1872 — Section 13Penal Code, 1860 (IPC) — Section 193, 423
High Courts01 Apr 1919
Mohammed Kajim Ali Vs Jarabdi Nashkar and Others
Calcutta High Court · AIR 1919 Cal 430 : 52 Ind. Cas. 62
Evidence Act, 1872 — Section 13Penal Code, 1860 (IPC) — Section 193, 423
High Courts01 Apr 1919
Fort Gloster Jute Manufacturing Co Vs Chandra Kumar Das and Another
Calcutta High Court · 51 Ind. Cas. 405
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 7
High Courts31 Mar 1919
Sheikh Goharaddi Vs Hasain Karikar and Others
Calcutta High Court · AIR 1919 Cal 364 : 52 Ind. Cas. 1
High Courts28 Mar 1919
Ahamad Biswas and Another Vs Benoy Bhusan Gupta and Others
Calcutta High Court · 53 Ind. Cas. 515
Bengal Tenancy Act, 1885 — Section 158B(2)
High Courts28 Mar 1919
Begg, Dunlop and Co. Vs Satish Chandra Chatterjee
Calcutta High Court · (1919) ILR (Cal) 1001
Judicature Act, 1873 — Section 25(8)
High Courts28 Mar 1919
Begg Dunlop and Company and Another Vs Satis Chandra Chatterjee
Calcutta High Court · 54 Ind. Cas. 862
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts28 Mar 1919
C.D.M. Hindley Vs Joynarain Marwari
Calcutta High Court · (1919) ILR (Cal) 962 : 54 Ind. Cas. 439
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts28 Mar 1919
Amrita Lal Mukherjee Vs Hiralal Mukherjee and Moti Lal Mukherjee
Calcutta High Court · 54 Ind. Cas. 643
High Courts27 Mar 1919
Afiruddi Chakdar and Others Vs Emperor
Calcutta High Court · 52 Ind. Cas. 485
Penal Code, 1860 (IPC) — Section 148, 149, 304
High Courts26 Mar 1919
Joy Gobinda Hajam Vs Musammat Hazira Bibi
Calcutta High Court · 54 Ind. Cas. 307
High Courts26 Mar 1919
Kanailal Jalan Vs Manoo Bibi and Others
Calcutta High Court · AIR 1919 Cal 269 : 51 Ind. Cas. 394
High Courts26 Mar 1919
Maharaj Bahadur Singh Vs Makhan Chandra Ghosh and Another
Calcutta High Court · AIR 1919 Cal 590 : 51 Ind. Cas. 385
Bengal Tenancy Act, 1885 — Section 155(1)Conveyancing and Law of Property Act, — Section 11
High Courts26 Mar 1919
Surendro Nath Mitra Vs Kshitindra Mohun Mitra and Others Satish Chandra Sinha and Another Vs Kshitindra Mohun Mitra and Another
Calcutta High Court · AIR 1919 Cal 314 : 53 Ind. Cas. 59
Evidence Act, 1872 — Section 116