High Courts23 Apr 1919
Nitya Kali Dutt Vs Sarat Chandra Bose and Others
Calcutta High Court · AIR 1919 Cal 333 : 51 Ind. Cas. 866
COURT ARCHIVE
Calcutta High Court judgments, 1919
509 judgments · page 15 of 26
High Courts23 Apr 1919
Kinu Mondal and Another Vs Haji Baul Mondal and Others
Calcutta High Court · (1919) 04 CAL CK 0002
High Courts11 Apr 1919
Purusottum Das Narain Das Vs Louis Dreyfus and Co.
Calcutta High Court · 56 Ind. Cas. 325
High Courts11 Apr 1919
Rakhal Chandra Purkait Vs Sudhindra Nath Bose
Calcutta High Court · (1919) ILR (Cal) 991
Provincial Insolvency Act, 1920 — Section 16(6), 36
High Courts11 Apr 1919
Rajani Nath Pramanik and Others Vs Manaram Mandal and Others
Calcutta High Court · AIR 1919 Cal 151 : 53 Ind. Cas. 968
Bengal Tenancy Act, 1885 — Section 103A
High Courts11 Apr 1919
Rakhal Chandra Purkait Vs Sudhindra Nath Bose, Receiver of the Estate of Brojo Nath Das
Calcutta High Court · 52 Ind. Cas. 747
Provincial Insolvency Act, 1920 — Section 16(6), 36
High Courts10 Apr 1919
Sreemati Kumodini Roy and Others Vs Abdul Gani Matabbor and Others
Calcutta High Court · 52 Ind. Cas. 171
High Courts10 Apr 1919
Nishi Kanta Dutta and Others Vs Shashi Kanta Karmakar and Another
Calcutta High Court · AIR 1919 Cal 405(1) : 52 Ind. Cas. 19
Bengal Tenancy Act, 1885 — Section 11
High Courts10 Apr 1919
Govinda Ram Das and Another Vs Agent, East Indian Railway Company, Ltd.
Calcutta High Court · AIR 1919 Cal 419 : 52 Ind. Cas. 47
High Courts10 Apr 1919
Kanok Dasi Vs Srihari Goswami and Others
Calcutta High Court · AIR 1919 Cal 404 : 52 Ind. Cas. 269
Limitation Act, 1963 — Article 28, 44Transfer of Property Act, 1882 — Section 55
High Courts10 Apr 1919
Umesh Chandra Dass Vs Sikdar Ali and Others
Calcutta High Court · AIR 1919 Cal 408 : 52 Ind. Cas. 699
High Courts09 Apr 1919
Kamal Krishna, Barnikya and Others Vs Peary Mohon Saha and Others
Calcutta High Court · AIR 1919 Cal 18 : 53 Ind. Cas. 553
Bengal Tenancy Act, 1885 — Section 171Contract Act, 1872 — Section 72
High Courts09 Apr 1919
Mahamed Rasek and Others Vs Tahidunnessa and Others
Calcutta High Court · 52 Ind. Cas. 33
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 7(1)(a)
High Courts09 Apr 1919
Pramatha Nath Barat Vs P.C. Lahiri
Calcutta High Court · (1919) ILR (Cal) 581 : 54 Ind. Cas. 63
High Courts09 Apr 1919
Muralidhar Aditya Vs Radha Mohan Hazra and Another
Calcutta High Court · 51 Ind. Cas. 552
Bengal Tenancy Act, 1885 — Section 115, 50
High Courts08 Apr 1919
Basanta Kumar Chowdhuri and Others Vs The Secretary of State for India is Council and Others
Calcutta High Court · 59 Ind. Cas. 273
High Courts05 Apr 1919
Girish Chandra Mondal and Others Vs Narendra Nath Haldar and Others
Calcutta High Court · AIR 1919 Cal 342 : 52 Ind. Cas. 759
Bengal Tenancy Act, 1885 — Section 65
High Courts04 Apr 1919
Gober Sheikh and Others Vs Alipuddin Sheikh and Others
Calcutta High Court · 51 Ind. Cas. 356
High Courts02 Apr 1919
Dinabandhu Jana Vs Durga Prasad Jana and Others
Calcutta High Court · 51 Ind. Cas. 80
Civil Procedure Code, 1908 (CPC) — Section 98(2)Contract Act, 1872 — Section 28English Arbitration Act, 1889 — Section 4
High Courts02 Apr 1919
Dinabandhu Jana Vs Durgaprasad Jana
Calcutta High Court · (1919) ILR (Cal) 1041
Arbitration Act, 1940 — Section 4Civil Procedure Code, 1908 (CPC) — Section 89(1), 98(2)Contract Act, 1872 — Section 28