High Courts26 Mar 1919
Rambishen Dutt Vs Haripada Mukerjee and Others
Calcutta High Court · 51 Ind. Cas. 389
Bengal Tenancy Act, 1885 — Section 22Transfer of Property Act, 1882 — Section 111A
COURT ARCHIVE
Calcutta High Court judgments, 1919
509 judgments · page 17 of 26
High Courts26 Mar 1919
Gopal Chandra Sen and Others Vs Bankim Bihari Ray and Others
Calcutta High Court · AIR 1919 Cal 857 : 51 Ind. Cas. 372
Limitation Act, 1908 — Section 26
High Courts25 Mar 1919
Alijan Bibi and Others Vs Srimati Safia Bibi and Others
Calcutta High Court · 51 Ind. Cas. 623
High Courts25 Mar 1919
Kedar Nath Sen and Others Vs Idu Khan and Others
Calcutta High Court · AIR 1919 Cal 331 : 51 Ind. Cas. 746
High Courts24 Mar 1919
Kanai Lal Khan and Others Vs Srimati Toodsi Manjuri Dasi and Others
Calcutta High Court · 54 Ind. Cas. 21
High Courts24 Mar 1919
Satish Chandra Kanungoe Vs Nishi Chandra Dutta
Calcutta High Court · (1919) ILR (Cal) 975 : 54 Ind. Cas. 431
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 89, Order 21 Rule 90, Order 21 Rule 91
High Courts24 Mar 1919
Nanda Lal Bose Vs Ashutosh Ghosh and Others
Calcutta High Court · 52 Ind. Cas. 65
Civil Procedure Code, 1908 (CPC) — Section 80Limitation Act, 1963 — Section 10
High Courts21 Mar 1919
Janardan Shaha Poddar Vs Radha Bullav Shaha
Calcutta High Court · 53 Ind. Cas. 898
Limitation Act, 1963 — Section 19
High Courts21 Mar 1919
Parafulla Narain Majumdar Vs Palku (Pulku In vakalatnamah) Mahammad
Calcutta High Court · AIR 1919 Cal 77(2) : 53 Ind. Cas. 122
Bengal Tenancy Act, 1885 — Section 104A, 104J
High Courts21 Mar 1919
Wahed Ali Vs Chand Mia
Calcutta High Court · AIR 1919 Cal 94 : 52 Ind. Cas. 29
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts21 Mar 1919
Srimatya Baroda Dasi Vs Upendranath Mandal and Others
Calcutta High Court · AIR 1919 Cal 330(2) : 52 Ind. Cas. 562
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, 115
High Courts20 Mar 1919
Dinabandhu Nandi Choudhury Vs Mannulal Parik
Calcutta High Court · 52 Ind. Cas. 443
High Courts20 Mar 1919
Kader Bux Vs Beni Madhab Sen and Others
Calcutta High Court · AIR 1919 Cal 780 : 52 Ind. Cas. 327
High Courts20 Mar 1919
Hazi Mohamed Nagor Vs Abdul Jalil and Others
Calcutta High Court · AIR 1919 Cal 842 : 53 Ind. Cas. 597
High Courts20 Mar 1919
Ramesh Chandra Das Vs Emperor
Calcutta High Court · 50 Ind. Cas. 660
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 5Evidence Act, 1872 — Section 80Penal Code, 1860 (IPC) — Section 193
High Courts20 Mar 1919
Bipin Chandra Barua Vs Jagat Chandra Nath
Calcutta High Court · AIR 1919 Cal 344 : 51 Ind. Cas. 962
High Courts20 Mar 1919
Ram Gobinda Chowdhury Vs Rajani Kanta Das and Others
Calcutta High Court · 53 Ind. Cas. 570
Bengal Tenancy Act, 1885 — Section 167
High Courts19 Mar 1919
Amullya Charan Dawn Vs Askari Kazi and Others
Calcutta High Court · 51 Ind. Cas. 554
High Courts19 Mar 1919
Arur Singh Vs Partab Singh and Others
Calcutta High Court · (1919) ILR (Cal) 795 : 53 Ind. Cas. 426