High Courts11 Mar 1919
Ambica Nath Roy and Another Vs Moulvi Wajedali Khan Pani and Others
Calcutta High Court · 50 Ind. Cas. 822
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146
COURT ARCHIVE
Calcutta High Court judgments, 1919
509 judgments · page 19 of 26
High Courts11 Mar 1919
Manindra Chandra Nandi Vs Narendra Chandra Lahiri
Calcutta High Court · AIR 1919 Cal 379 : (1919) ILR (Cal) 956
High Courts11 Mar 1919
The Hon''ble Maharaja Manendra Chandra Nandi Vs Narendra Chandra Lahiri
Calcutta High Court · 52 Ind. Cas. 13
High Courts10 Mar 1919
Panchanon Bose and Others Vs Emperor
Calcutta High Court · 52 Ind. Cas. 881
Penal Code, 1860 (IPC) — Section 147, 148
High Courts10 Mar 1919
Chandi Charan Mitra Vs Haribola Das
Calcutta High Court · AIR 1919 Cal 199 : (1919) ILR (Cal) 951 : 51 Ind. Cas. 215
High Courts10 Mar 1919
Ramesh Chandra Das Vs Emperor
Calcutta High Court · (1919) ILR (Cal) 895
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 5Evidence Act, 1872 — Section 80Penal Code, 1860 (IPC) — Section 193
High Courts07 Mar 1919
Kripa Sindhu Mukherjee and Others Vs Surendra Nath Banerjee and Others
Calcutta High Court · AIR 1919 Cal 250 : 51 Ind. Cas. 285
Bengal Tenancy Act, 1885 — Section 161, 86
High Courts07 Mar 1919
Abdul Hashim Vs Amar Krishna Saha
Calcutta High Court · AIR 1919 Cal 193 : (1919) ILR (Cal) 887 : 53 Ind. Cas. 121
Transfer of Property Act, 1882 — Section 54
High Courts07 Mar 1919
Aminaddi and Others Vs Tarini Charan Mondal and Others
Calcutta High Court · 52 Ind. Cas. 673
High Courts07 Mar 1919
Golam Sattar and Another Vs Maharaja Sir Prodyat Kumar Tagore Bahadur
Calcutta High Court · 51 Ind. Cas. 933
High Courts07 Mar 1919
Bijoy Krishna Mukherjee Vs Surendra Nath Banerjee
Calcutta High Court · (1919) ILR (Cal) 891
Bengal Tenancy Act, 1885 — Section 161, 86, 86(6)(7)
High Courts07 Mar 1919
Shamsoonessa Bibi Vs Satya Sebak Ghosal and Others
Calcutta High Court · 51 Ind. Cas. 415
Transfer of Property Act, 1882 — Section 106
High Courts07 Mar 1919
Charu Chandra Nai Vs Satya Sebak Ghoshal and Others
Calcutta High Court · (1919) 03 CAL CK 0011
High Courts05 Mar 1919
Bidhu Sekhar Banerjee Vs Kuladaprasad Deghoria
Calcutta High Court · AIR 1919 Cal 245 : (1919) ILR (Cal) 877
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 7 Rule 9(2), 47
High Courts05 Mar 1919
Radha Lakshmi Debya and Another Vs Jogesh Chandra Roy
Calcutta High Court · AIR 1919 Cal 128 : 50 Ind. Cas. 479
High Courts05 Mar 1919
Dwarkanath Chakravarti Chowdhury Vs Atul Chandra Chakravarti Chowdhury and Others
Calcutta High Court · 51 Ind. Cas. 922
Bengal Tenancy Act, 1885 — Section 65Limitation Act, 1963 — Section 14
High Courts05 Mar 1919
Bidhu Sekhar Banerjee Vs Kuloda Prasad Deogharia and Others
Calcutta High Court · 50 Ind. Cas. 525
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 7 Rule 9(2), 47
High Courts05 Mar 1919
Govinda Chandra Chakravarti Vs Nirod Kumar Banerjee and Others
Calcutta High Court · AIR 1919 Cal 588 : 50 Ind. Cas. 747
Civil Procedure Code, 1908 (CPC) — Section 97Limitation Act, 1963 — Section 3
High Courts04 Mar 1919
Taradas Bhattacharjee Vs Jnanendra Nath Maitra and Others
Calcutta High Court · AIR 1919 Cal 256 : 50 Ind. Cas. 802
High Courts04 Mar 1919Dismissed
Makram Ali Khan and Others Vs Nijabat Ali and Others
Calcutta High Court · (1919) 03 CAL CK 0002