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Calcutta High Court judgments, 1919

509 judgments · page 7 of 26

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High Courts17 Jul 1919

Raja Promada Nath Roy Bahadur Vs Abdul Majid Munshi and Others

Calcutta High Court · AIR 1919 Cal 242(1) : 53 Ind. Cas. 480

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High Courts17 Jul 1919

Bepin Chandra Roy Chowdhury and Others Vs Profulla Narain Roy and Others

Calcutta High Court · 54 Ind. Cas. 787

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High Courts17 Jul 1919

Hochen Sardar Vs Poresh Nath Pal and Another

Calcutta High Court · 54 Ind. Cas. 647

Bengal Tenancy Act, 1885 — Section 11, 18, 85
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High Courts10 Jul 1919Dismissed

Meher Ali Khan Vs Aratunnessa Bibi

Calcutta High Court · (1919) 07 CAL CK 0032

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High Courts08 Jul 1919

Manmatha Nath Bose and Others Vs Jagat Ram Roy and Others

Calcutta High Court · 59 Ind. Cas. 517

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High Courts08 Jul 1919

Kumar Satish Kantha Roy and Others Vs Satis Chandra Chatterjee and Others

Calcutta High Court · 55 Ind. Cas. 689

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High Courts07 Jul 1919

Iswarchandra Saha and Others Vs Sashinath Dar Chaudhury and Others

Calcutta High Court · 55 Ind. Cas. 951

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High Courts07 Jul 1919

Soudamini Ghose Vs Teniram Mahaldar and Others

Calcutta High Court · 54 Ind. Cas. 755

Probate and Administration Act, 1881 — Section 82, 92
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High Courts07 Jul 1919

Koramall Rambullobh Vs Mungilal Dalim Chand

Calcutta High Court · 54 Ind. Cas. 836

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6Letters Patent Act, 1865 — Clause 15
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High Courts07 Jul 1919

Durga Charan Biswas and Others Vs Kailash Chandra Das and Others

Calcutta High Court · 54 Ind. Cas. 645

Bengal Tenancy Act, 1885 — Section 67
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High Courts04 Jul 1919

Probhat Chandra Sen and Another Vs Hari Mohan Dhupi and Others

Calcutta High Court · 54 Ind. Cas. 742

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
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High Courts04 Jul 1919

Reajaddi Sarkar Vs Ganga Charan Bhattacharjya and Others

Calcutta High Court · 53 Ind. Cas. 863

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High Courts04 Jul 1919

Musammat Aiti Kochuni Vs Aidew Kochuni and Another by her Mother and Guardian Bishalya Kochuni

Calcutta High Court · 54 Ind. Cas. 695

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High Courts04 Jul 1919

Srimati Gunamani Dassi Vs Devi Prosanna Roy Chaudhuri and Others

Calcutta High Court · 54 Ind. Cas. 897

Succession Act, 1865 — Section 111
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High Courts04 Jul 1919

Ram Lal Das, Common Manager to the Estate of Sachindra Nath Roy, and Others Vs Bandi Ram Mookhapadhata, and on his death his heirs and legal representatives kali sankar mookherjee and Others

Calcutta High Court · 53 Ind. Cas. 996

Bengal Tenancy Act, 1885 — Section 54
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High Courts03 Jul 1919

Nawab Khaja Habibullah and Others Vs Arman dewan

Calcutta High Court · 53 Ind. Cas. 875

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High Courts03 Jul 1919

Ram Lal Sen Vs Bidhumukhi Dasi and Others

Calcutta High Court · 56 Ind. Cas. 373

Hindu Wills Act, 1870 — Section 47
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High Courts03 Jul 1919

Sadhan Chandra Sadhukhan by his next Friend Debendra Nath Sadhukhan Vs Nanda Prosad Singh Chowdhury and Others Nanda Prosad Singh Chowdhury and Others Vs Debendra Nath Sadhukhan and Others Dinabandhu Saha Chowdhury and Others Vs Nanda Prosad Singh Chowdhury and Others

Calcutta High Court · 55 Ind. Cas. 222

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High Courts02 Jul 1919

Sasadhar Bhattacharjee and Others Vs Arun Kumar (Arun Chandra in Vakalutnamah) Bhattacharjee and Others

Calcutta High Court · 54 Ind. Cas. 631

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, Order 47 Rule 1
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High Courts27 Jun 1919

Sitanath Shah Banik Vs Madan Mohan Das

Calcutta High Court · 53 Ind. Cas. 904

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6
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