High Courts27 Jun 1919
Ananda Chandra Mukherjee and Others Vs Srimati Kiransashi Debi and Others
Calcutta High Court · AIR 1919 Cal 252 : 53 Ind. Cas. 1004
COURT ARCHIVE
Calcutta High Court judgments, 1919
509 judgments · page 8 of 26
High Courts27 Jun 1919
Maliram Kalita (Bara Kalita is Vakalatnamah) and Others Vs Purnananda Adichar (Adhikar in Vakalatnamah) Goswami
Calcutta High Court · 54 Ind. Cas. 761
High Courts26 Jun 1919
Amrita Lal Ghose and Another Vs Narain Chandra Chakrabarti and Others
Calcutta High Court · 53 Ind. Cas. 973
High Courts26 Jun 1919
Rakhal Chandra Chatterjee and Others Vs Bhabadeb Chatterjee
Calcutta High Court · AIR 1919 Cal 79 : 53 Ind. Cas. 271
Bengal Patni Taluks Regulation, 1819 — Section 11(3)Bengal Tenancy Act, 1885 — Section 105, 195(e)
High Courts25 Jun 1919
Girish Chandra Roy Choudhury and Others and Hem Chandra Choudhury Vs The Secretary of State for India in Council and Another
Calcutta High Court · 55 Ind. Cas. 150
Land Acquisition Act, 1894 — Section 23(1)
High Courts24 Jun 1919
Baikuntha Nath Sarma and Others Vs Chaitanya Charn Choudhury and Others
Calcutta High Court · AIR 1919 Cal 66 : 52 Ind. Cas. 936
High Courts24 Jun 1919
Govinda Chandra Bhattacharjee Vs Dina Nath Acharjee and Others
Calcutta High Court · 56 Ind. Cas. 141
High Courts24 Jun 1919
Gobinda Chandra Bhattacherjee Vs Upendra Chandra Bhattacharjee and Others
Calcutta High Court · (1919) 06 CAL CK 0039
High Courts24 Jun 1919
Hazari Lal alias Amrita Lal Ghosh Vs Alap Sundari Dasi
Calcutta High Court · AIR 1919 Cal 16 : 53 Ind. Cas. 558
High Courts24 Jun 1919
Emperor Vs Bibhudananda Chakravarti
Calcutta High Court · 54 Ind. Cas. 892
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 477A
High Courts23 Jun 1919
Barkat Ali and Another Vs Das (Dost) Kazi and Others
Calcutta High Court · AIR 1919 Cal 117 : 53 Ind. Cas. 260
Limitation Act, 1963 — Article 11
High Courts23 Jun 1919
Hem Chandra Chowdhury Vs Secretary of State for India in Council and Others
Calcutta High Court · 56 Ind. Cas. 758
High Courts23 Jun 1919
Bahadur Vs Bejoy Madhab alias Bejoy Krishna Mitra and Others
Calcutta High Court · 53 Ind. Cas. 143
Registration Act, 1908 — Section 17
High Courts23 Jun 1919
Annada Prasanna Sen Vs Somoruddi Mirdha
Calcutta High Court · 54 Ind. Cas. 839
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 95, Order 21 Rule 96Limitation Act, 1908 — Article 182(5)
High Courts20 Jun 1919
Manmohan Singha Roy and Others Vs Bbnode Behari Dubey and Others
Calcutta High Court · 53 Ind. Cas. 248
High Courts20 Jun 1919
Jarip Sardar and Another Vs Jogendra Nath Chatterjee and Others
Calcutta High Court · 54 Ind. Cas. 719
High Courts20 Jun 1919
Prasanno Kumar Bhattacharjee and Another Vs Krishna Singha Sarma and Others
Calcutta High Court · AIR 1919 Cal 233 : 53 Ind. Cas. 202
Bengal Cess Act, 1880 — Section 20
High Courts20 Jun 1919
Sworup Manual and on his death his Heirs and Legal Representatives Panchoram Mandal and Others Vs Ayan Rai Kowra and on his death two of his heirs and Legal Representatives Durga Roy Kowra and Others
Calcutta High Court · 54 Ind. Cas. 731
High Courts20 Jun 1919
Abinash Chandra Choudhuri Vs Osman Biswas
Calcutta High Court · 54 Ind. Cas. 757
Bengal Tenancy Act, 1885 — Section 153