High Courts10 Jun 1919
Sulochana debi and Others Vs Jagattarini Debi and Others
Calcutta High Court · 53 Ind. Cas. 602
Succession Act, 1925 — Section 111
COURT ARCHIVE
Calcutta High Court judgments, 1919
509 judgments · page 10 of 26
High Courts10 Jun 1919
Rames Chandra Chakrabarti and Others Vs Sasi Bhusas Upadhay
Calcutta High Court · 53 Ind. Cas. 654
High Courts10 Jun 1919
Mir Moze Ali Vs Emperor
Calcutta High Court · 54 Ind. Cas. 58
Penal Code, 1860 (IPC) — Section 323, 354, 376, 448
High Courts06 Jun 1919
Kumud Bandhu Saha Vs Ramesh Chandra Saha
Calcutta High Court · AIR 1919 Cal 759(2) : (1919) ILR (Cal) 749
High Courts06 Jun 1919
Nawab Khaseh Habibullah Saheb and Others Vs Khajeh Soleman Quader and Others
Calcutta High Court · 53 Ind. Cas. 764
Mussalman Wakf Validating Act, 1913 — Section 3
High Courts05 Jun 1919
Monmohan Dey Vs Surabala Dasi
Calcutta High Court · 54 Ind. Cas. 51
Criminal Procedure Code, 1898 (CrPC) — Section 483, 488
High Courts05 Jun 1919
Baranashi Mazumdar and Others Vs Sudarasan Das Mahanta and Another
Calcutta High Court · 55 Ind. Cas. 784
High Courts04 Jun 1919
Tarakanta Das Chowdhury and Others Vs Kali Prasad (Kali Prasunna) Das Ghorai and Others
Calcutta High Court · AIR 1919 Cal 447 : 53 Ind. Cas. 1001
High Courts02 Jun 1919
Bhuramull Banka Vs The Official Assignee of Bengal
Calcutta High Court · 56 Ind. Cas. 337
Presidency Towns Insolvency Act, 1909 — Section 33
High Courts02 Jun 1919
Khagendranarayan Roy Burman Vs Bamni Barmani
Calcutta High Court · 54 Ind. Cas. 228
Registration Act, 1908 — Section 77
High Courts30 May 1919
Ram Chandra Bahardar Vs Abeda Khatun Sahebani and Others
Calcutta High Court · 53 Ind. Cas. 562
Limitation Act, 1963 — Section 18
High Courts29 May 1919
Madan Mondal Gochi and Others Vs Tarini Chandra Banbrjee and Others
Calcutta High Court · 54 Ind. Cas. 625
Bengal Tenancy Act, 1885 — Section 85, 85(2)
High Courts29 May 1919
Brojabashi Rudra Pal and Others Vs Sarat Chandra Rudra Pal and Others
Calcutta High Court · AIR 1919 Cal 182 : 53 Ind. Cas. 545
High Courts29 May 1919
Ramsasi Roy and Others Vs Bolai Lal Seal and on His death his Seirs and Legal Represent Tives. Bejoy Lal Seal and Others
Calcutta High Court · 53 Ind. Cas. 890
High Courts29 May 1919
Kali Prosunna Basu Roy Choudhury Vs Sheikh Asgar (Talukdar) and Another
Calcutta High Court · AIR 1919 Cal 823 : 53 Ind. Cas. 576
Bengal Tenancy Act, 1885 — Section 153
High Courts29 May 1919
Seikh Gaziraddin Manda Vs Gangaram Mandal
Calcutta High Court · 53 Ind. Cas. 12
High Courts29 May 1919
Ramlal Gothi Vs Roy Chowdhury Satish Chandra Mustapi and Others
Calcutta High Court · 53 Ind. Cas. 411
Bengal Tenancy Act, 1885 — Section 105
High Courts28 May 1919
Ram Kumar Bhowal and Another Vs Chandra Kanta Chakrabarty
Calcutta High Court · 53 Ind. Cas. 529
High Courts28 May 1919
Aparna Charan Chabri and Another Vs Gopi Nath Samanta and Others
Calcutta High Court · AIR 1919 Cal 596 : 53 Ind. Cas. 567