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Calcutta High Court judgments, 1919

509 judgments · page 3 of 26

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High Courts26 Nov 1919

Jharu Khan and Others Vs Sarada Charan Sikdar and Others

Calcutta High Court · 54 Ind. Cas. 614

Criminal Procedure Code, 1898 (CrPC) — Section 107, 145
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High Courts25 Nov 1919

Mulchand Chandolia Vs Kundanmull and Others

Calcutta High Court · 57 Ind. Cas. 140

Contract Act, 1872 — Section 83, 84, 88
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High Courts13 Nov 1919

Ramali Mohon Roy Vs Abdul Nassya and Others

Calcutta High Court · 57 Ind. Cas. 115

Bengal Tenancy Act, 1885 — Section 32(b)
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High Courts13 Nov 1919

Peary Lal Mullick Vs Surendra Kishore Mitter and Others

Calcutta High Court · 54 Ind. Cas. 487

Criminal Procedure Code, 1898 (CrPC) — Section 133
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High Courts11 Nov 1919

Sheikh Jogai Didhur Fakir Vs Barada Kanta Bose

Calcutta High Court · 55 Ind. Cas. 653

Bengal Tenancy Act, 1885 — Section 153(1)(b)
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High Courts11 Nov 1919

In Re: Sourabmoni Dassi and Benode Behary Audhikary

Calcutta High Court · 59 Ind. Cas. 882

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High Courts11 Nov 1919

Epasan Ali Vs Ram Kumar De

Calcutta High Court · 55 Ind. Cas. 375

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High Courts08 Nov 1919

Hasan Ali Bepari and Others Vs The King-Emperor

Calcutta High Court · (1919) 11 CAL CK 0010

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High Courts08 Nov 1919

Karim Bux, Fakir Mahamud and Hosan Ali Bepari and Others Vs Emperor

Calcutta High Court · 57 Ind. Cas. 101

Criminal Procedure Code, 1898 (CrPC) — Section 5
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High Courts13 Sept 1919

Emperor Vs Pramatha Nath Bagchi and Another

Calcutta High Court · 55 Ind. Cas. 282

Criminal Procedure Code, 1898 (CrPC) — Section 307Evidence Act, 1872 — Section 24
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High Courts28 Aug 1919

Nurunnessa Khanum Vs Khaja Muhammad Sakru

Calcutta High Court · 56 Ind. Cas. 8

Contract Act, 1872 — Section 63
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High Courts28 Aug 1919

Nagendra Lal Das and Others and Surendra Lal Kastagir Vs The Chairman of the Municipal Commissioners of Chittagong

Calcutta High Court · 59 Ind. Cas. 340

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High Courts28 Aug 1919

Shyam Chand Basak Vs Chairman of the Dacca Municipality and Others

Calcutta High Court · 53 Ind. Cas. 741

Bengal Municipal Act, 1884 — Section 15
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High Courts28 Aug 1919

Kalyan Singh and Others Vs Ramgolam Singh and Others

Calcutta High Court · 56 Ind. Cas. 4

Civil Procedure Code, 1908 (CPC) — Section 103
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High Courts27 Aug 1919

Nitya Gopal Banerjee Vs Provas Chandra Mukherji and Others

Calcutta High Court · 56 Ind. Cas. 19

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High Courts27 Aug 1919

Sheikh Ariatullah Vs Sashi Bhusan Hazrah

Calcutta High Court · 55 Ind. Cas. 547

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 21 Rule 90, Order 21 Rule 91, Order 21 Rule 92, 47
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High Courts26 Aug 1919

Bejoy Chandra Roy Sarkar Vs Maharaja Sir Prodyot Kumar Tagore Bahadur, Kt., and The Secretary of State for India

Calcutta High Court · 55 Ind. Cas. 268

Bengal Tenancy Act, 1885 — Section 84
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High Courts26 Aug 1919

Pitambar Chandra Shaha Chowdhury and Another and Shishu Kumar Saha Vs Nishi Kanta Saha and Another

Calcutta High Court · 55 Ind. Cas. 5

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High Courts26 Aug 1919

Bejoy Kumar Addya and Others Vs Satish Chandra Ghose and Another

Calcutta High Court · 56 Ind. Cas. 1007

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High Courts25 Aug 1919

Syam Kishore De Vs Umesh Chandra Bhattacharjee and Others

Calcutta High Court · 55 Ind. Cas. 154

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 43 Rule 1(u)
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