High Courts04 Jul 1875
C. Fornaro and Another Vs Ramnarain Sookder
Calcutta High Court · (1875) 07 CAL CK 0001
COURT ARCHIVE
Calcutta High Court judgments, 1875
48 judgments · page 2 of 3
High Courts02 Jul 1875
In the Goods of: Shamachurn Mullick deceased; In Re: Rajranee Dossee and Another
Calcutta High Court · (1876) ILR (Cal) 53
High Courts23 Jun 1875
Kala Bibi Vs The Collector of Chittagong
Calcutta High Court · (1875) 06 CAL CK 0001
High Courts18 Jun 1875
Gobind Chander Lahoory Vs Rajkishore Lahoory and Rammoney Dossee and Another
Calcutta High Court · (1878) ILR (Cal) 28
High Courts08 Jun 1875
Yakoob Ally Vs Mahomed Arsad Chowdhry
Calcutta High Court · (1875) 06 CAL CK 0002
High Courts02 Jun 1875
Shaikh Ryasutulla Vs Doorga Churn Pal
Calcutta High Court · (1875) 06 CAL CK 0004
High Courts31 May 1875
C. Koegler and Others Vs The Coringa Oil Company, Limited
Calcutta High Court · (1876) ILR (Cal) 43
Contract Act, 1872 — Section 28
High Courts19 May 1875
Shewratan Singh and Another Vs Jagarnath Singh
Calcutta High Court · (1875) 05 CAL CK 0005
High Courts19 May 1875
Kylas Chunder Pal Chowdhry and Others Vs Deen Doyal Poramanick
Calcutta High Court · (1876) ILR (Cal) 92
High Courts11 May 1875
Shurrut Chunder Alias Bholanath Chuttopadhya Vs Rajkissen Mookerjee and Others
Calcutta High Court · (1875) 05 CAL CK 0004
High Courts20 Apr 1875
Nawab Syud Ashgur Allykhan and Others Vs Delroos Banoo Begum
Calcutta High Court · (1875) 04 CAL CK 0003
High Courts13 Apr 1875
Puddomoney Dossee and Others Vs Juggodumba Dossee and Others
Calcutta High Court · (1875) 04 CAL CK 0002
High Courts08 Apr 1875
Beejoy Gobind Burral and Others Vs Roy Meghraj
Calcutta High Court · (1876) ILR (Cal) 198
High Courts31 Mar 1875
Broughton Vs W.J. Mercer and Others
Calcutta High Court · (1875) 03 CAL CK 0007
High Courts13 Mar 1875
Mussamut Gowrun Butty and Others Vs Muddun Gopal Lall
Calcutta High Court · (1875) 03 CAL CK 0005
High Courts12 Mar 1875
Radhanath Mukerjee Vs Tarrucknath Mukerjee
Calcutta High Court · (1875) 03 CAL CK 0004
High Courts06 Mar 1875
Narain Dhara Vs Rakhal Gain, Guardian of Jonardon
Calcutta High Court · (1876) ILR (Cal) 1