High Courts15 Jan 1930
Rajani Kanta Saha and Others Vs Arjun Chandra Chakravarty
Calcutta High Court · AIR 1930 Cal 588
Bengal Tenancy Act, 1885 — Section 49
COURT ARCHIVE
Calcutta High Court judgments, 1930
417 judgments · page 21 of 21
High Courts14 Jan 1930
S.C. Nandi Vs Corporation of Calcutta
Calcutta High Court · AIR 1930 Cal 665a
Criminal Procedure Code, 1898 (CrPC) — Section 200(aa)
High Courts13 Jan 1930
A. Milton and Co. Vs Ojha Automobile Engineering Co.
Calcutta High Court · AIR 1931 Cal 279
Civil Procedure Code, 1908 (CPC) — Section 136(1)Contract Act, 1872 — Section 28 ISpecific Relief Act, 1877 — Section 56(b)
High Courts13 Jan 1930
Sm. Radharani Dassya and Others Vs Purna Chandra Sarkar and Another
Calcutta High Court · AIR 1930 Cal 737
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts10 Jan 1930
Jugal Chandra Anuni Vs Ramesh Chandra Chakravarty and Others
Calcutta High Court · AIR 1930 Cal 490
Bengal Tenancy Act, 1885 — Section 153
High Courts09 Jan 1930
Emperor Vs Ermanali and Others
Calcutta High Court · AIR 1930 Cal 212
Criminal Procedure Code, 1898 (CrPC) — Section 226, 274, 326Penal Code, 1860 (IPC) — Section 149
High Courts08 Jan 1930
K.B. Dutt Vs Shamsuddin Shah Shaheb and Others
Calcutta High Court · AIR 1930 Cal 488
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts07 Jan 1930
Krishnadhan Laha and Another Vs Brojendra Nath and Others
Calcutta High Court · AIR 1930 Cal 748
High Courts06 Jan 1930
Manmatha Nath Biswas and Others Vs Bijoy Kumar Dobey
Calcutta High Court · AIR 1932 Cal 351
High Courts03 Jan 1930
Surendra Nath Jana Vs Kumeda Charan Misra
Calcutta High Court · AIR 1930 Cal 352
Penal Code, 1860 (IPC) — Section 465, 471
High Courts03 Jan 1930
In Re: Sojoni Kanta Das In Re: India in Bondage : Her Right to Freedom
Calcutta High Court · AIR 1930 Cal 244
Criminal Procedure Code, 1898 (CrPC) — Section 99B, 99DPenal Code, 1860 (IPC) — Section 121A
High Courts03 Jan 1930
Pannalal Lala Vs Abdul Gani and Others
Calcutta High Court · AIR 1930 Cal 473
Suits Valuation Act, 1887 — Section 11
High Courts03 Jan 1930
Thakurdas Mundra and Others Vs Emperor
Calcutta High Court · AIR 1930 Cal 637
Calcutta Police Act, 1866 — Section 44
High Courts03 Jan 1930Dismissed
In Re: ''India in Bondage''
Calcutta High Court · (1930) 01 CAL CK 0002