High Courts27 Jan 1930
Aswini Kumar Pal Vs Emperor
Calcutta High Court · AIR 1930 Cal 728
Penal Code, 1860 (IPC) — Section 28, 486
COURT ARCHIVE
Calcutta High Court judgments, 1930
417 judgments · page 20 of 21
High Courts27 Jan 1930
In Re: Bissesswar Lal Brijlal
Calcutta High Court · AIR 1930 Cal 449
Income Tax Act, 1922 — Section 66(2)
High Courts24 Jan 1930
Shyama Charan De Tahbildar and Others Vs Protap Chandra Das and Others
Calcutta High Court · AIR 1930 Cal 349
High Courts24 Jan 1930
Lunkurn Rampooria and Others Vs Birji and Others
Calcutta High Court · AIR 1931 Cal 219
High Courts22 Jan 1930
Mohini Mohan Singh and Others Vs Sita Nath Basak
Calcutta High Court · AIR 1931 Cal 233
Copyright Act, 1911 — Section 6, 7
High Courts22 Jan 1930
Topzal Hossain Vs H.C. Hunt
Calcutta High Court · AIR 1930 Cal 711
Penal Code, 1860 (IPC) — Section 182, 211
High Courts21 Jan 1930
Ghuraram Kahar Vs Emperor
Calcutta High Court · AIR 1930 Cal 760
Penal Code, 1860 (IPC) — Section 341
High Courts21 Jan 1930
Hachani Khan Vs Emperor
Calcutta High Court · AIR 1930 Cal 481
Criminal Procedure Code, 1898 (CrPC) — Section 162
High Courts21 Jan 1930
Kusum Baistami and Others Vs Emperor
Calcutta High Court · AIR 1930 Cal 638 : 129 Ind. Cas. 358
Eastern Bengal and Assam Disorderly Houses Act, 1907 — Section 3
High Courts20 Jan 1930
S.M. Choudhuri Vs Corporation of Calcutta
Calcutta High Court · AIR 1930 Cal 368
Calcutta Municipal Act, 1923 — Section 175
High Courts20 Jan 1930
Asoke Prasanna Bal Vs Emperor
Calcutta High Court · AIR 1930 Cal 802 : 129 Ind. Cas. 413
Penal Code, 1860 (IPC) — Section 504
High Courts17 Jan 1930
Chairman, Serajganj Local Board Vs Budhiswar Patni and Others
Calcutta High Court · AIR 1930 Cal 281
Bengal Ferries Act, 1885 — Section 16, 28
High Courts17 Jan 1930
Bhim Naik Vs Chakradhar Maity and Others
Calcutta High Court · AIR 1930 Cal 348a
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100
High Courts17 Jan 1930
Panchanan Gogai and Others Vs Emperor
Calcutta High Court · AIR 1930 Cal 276
Criminal Procedure Code, 1898 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 107, 366
High Courts17 Jan 1930
Sreemati Kiransasi Ghose Vs Panchanan Ghose
Calcutta High Court · (1930) 01 CAL CK 0001
High Courts16 Jan 1930
Shams-Ul-Huq Vs The Secretary of State for India in Councie
Calcutta High Court · 128 Ind. Cas. 248
High Courts16 Jan 1930
Shamsul Huq Vs Secy. of State
Calcutta High Court · AIR 1930 Cal 332
Civil Procedure Code, 1908 (CPC) — Section 115Railways Act, 1890 — Section 77
High Courts15 Jan 1930
Raj Chandra Bhowmick Vs K. Habibulla and Others
Calcutta High Court · AIR 1930 Cal 693
Bengal Tenancy Act, 1885 — Section 167