High Courts11 Feb 1930
Satishchandra De Vs Madanmohan Jati
Calcutta High Court · AIR 1931 Cal 483
Specific Relief Act, 1877 — Section 9
COURT ARCHIVE
Calcutta High Court judgments, 1930
417 judgments · page 19 of 21
High Courts11 Feb 1930
Ramanath Karmakar Vs Sheikh Asanulla
Calcutta High Court · AIR 1931 Cal 42
Civil Procedure Code, 1908 (CPC) — Section 144, 151
High Courts10 Feb 1930
Sm. Asalata Roy Vs Society for the Protection of Children of India
Calcutta High Court · AIR 1930 Cal 397
Guardians and Wards Act, 1890 — Section 17
High Courts10 Feb 1930
(Haji) Vali Mohomed Ayoob Vs Shamdeo Gopiram
Calcutta High Court · AIR 1930 Cal 774
High Courts10 Feb 1930
Haji Vali Mahomed Ayoob Vs Shamdeo Gopiram
Calcutta High Court · 128 Ind. Cas. 333
High Courts10 Feb 1930
Syed Sadeq Reza Vs Nawab Asaf Kader Syed
Calcutta High Court · AIR 1931 Cal 268
High Courts10 Feb 1930Allowed
Ashalata Ray Vs The Society for the Protection of Children in India
Calcutta High Court · (1930) 02 CAL CK 0001
High Courts07 Feb 1930
Bala Baksh Bhararia and Another Vs Amiruddin Mian and Others
Calcutta High Court · AIR 1930 Cal 700
High Courts06 Feb 1930
Ananga Mohan Roy Choudhury Vs Khaje Habibulla
Calcutta High Court · AIR 1931 Cal 673
Bengal Tenancy Act, 1885 — Section 148A
High Courts06 Feb 1930
Jnananjan Niyogi Vs Emperor
Calcutta High Court · AIR 1930 Cal 363
Penal Code, 1860 (IPC) — Section 124A
High Courts05 Feb 1930
Jessop and Co. Ltd. Vs District Board of Monghyr
Calcutta High Court · AIR 1931 Cal 423
High Courts03 Feb 1930Allowed
Aswini Kumar Bhandari Vs Anukul Chandra Bhandari and Others
Calcutta High Court · AIR 1950 Cal 326
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1
High Courts31 Jan 1930
Haripado Baidya and Others Vs Emperor
Calcutta High Court · AIR 1930 Cal 645
Penal Code, 1860 (IPC) — Section 499, 500
High Courts30 Jan 1930
Abdul Sattar Vs Moti Bibi
Calcutta High Court · AIR 1930 Cal 720
Penal Code, 1860 (IPC) — Section 323, 448
High Courts28 Jan 1930
Sm. Rani Dassya and Others Vs Sm. Golapi Dassya and Another
Calcutta High Court · AIR 1930 Cal 779 : 129 Ind. Cas. 362
High Courts28 Jan 1930
Mt. Balak Bala Dassi Vs Jadu Nath Das and Others
Calcutta High Court · AIR 1931 Cal 45 : 129 Ind. Cas. 566
High Courts27 Jan 1930
In Re: N.S. Mundy
Calcutta High Court · AIR 1930 Cal 625 : 129 Ind. Cas. 411
Income Tax Act, 1961 — Section 10, 12