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Calcutta High Court judgments, 1930

417 judgments · page 17 of 21

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High Courts07 Mar 1930

Abdul Razak Vs Sreenath Ghose and Another

Calcutta High Court · AIR 1931 Cal 93

Civil Procedure Code, 1908 (CPC) — Section 54
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High Courts07 Mar 1930

Birendra Nath Mitra and Another Vs Mt. Begum Jan and Others

Calcutta High Court · AIR 1931 Cal 40

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High Courts07 Mar 1930

Farey Hossein Mir Vs Nagendra Kishore Roy Choudhury and Others

Calcutta High Court · AIR 1930 Cal 533

Bengal Tenancy Act, 1885 — Section 105
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High Courts07 Mar 1930Allowed

Birendranath Mitra Vs Sultan Muwayyid Zada

Calcutta High Court · (1930) 03 CAL CK 0006

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High Courts06 Mar 1930

Mir Belayet Ali Vs Radhikalal Das

Calcutta High Court · AIR 1930 Cal 547a

Bengal Tenancy Act, 1885 — Section 25(f)(2)
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High Courts06 Mar 1930

Gulab Chand Bangur Vs Kabiruddin Ahmad

Calcutta High Court · AIR 1931 Cal 27

Civil Procedure Code, 1908 (CPC) — Section 115
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High Courts06 Mar 1930Allowed

Gulabchand Bangur Vs Kabiruddin Ahmed

Calcutta High Court · (1930) 03 CAL CK 0003

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High Courts05 Mar 1930

Jobeda Khatun and Others Vs Sheik Monabali and Others

Calcutta High Court · AIR 1930 Cal 479

Evidence Act, 1872 — Section 65(c)
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High Courts28 Feb 1930

Manindra Chandra Nandi Vs Rahatannessa Bibi and Others

Calcutta High Court · AIR 1931 Cal 555

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 47
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High Courts28 Feb 1930

Gopal Paroi Vs Swarna Bewa

Calcutta High Court · AIR 1931 Cal 14 : 129 Ind. Cas. 403

Civil Procedure Code, 1908 (CPC) — Section 144
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High Courts28 Feb 1930

Gurupada Haldar Vs Upendra Nath Mukerjee

Calcutta High Court · AIR 1930 Cal 701 : 129 Ind. Cas. 365

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High Courts27 Feb 1930

Government of Bengal Vs Santiram Mondal

Calcutta High Court · AIR 1930 Cal 370

Criminal Procedure Code, 1898 (CrPC) — Section 203Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
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High Courts26 Feb 1930

Chitpore Golabari Co. Ltd. Vs Hari Mohan Ghose and Others

Calcutta High Court · AIR 1930 Cal 734

Bengal Tenancy Act, 1885 — Section 50
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High Courts25 Feb 1930

Shyam Lal Bose Vs Kalim Shaikh and Others

Calcutta High Court · AIR 1931 Cal 111

Contract Act, 1872 — Section 74
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High Courts25 Feb 1930

Rathis Chandra Munshi and Another Vs Amulya Charan Ghatak

Calcutta High Court · AIR 1931 Cal 36 : 129 Ind. Cas. 422

Bengal Municipal Act, 1932 — Section 15
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High Courts24 Feb 1930

Kafiladdin and Others Vs Samiraddin and Others

Calcutta High Court · AIR 1931 Cal 67 : 129 Ind. Cas. 869

Specific Relief Act, 1877 — Section 27
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High Courts24 Feb 1930

Sarat Kumar Roy Vs Official Assignee of Calcutta and Others

Calcutta High Court · AIR 1931 Cal 79 : 129 Ind. Cas. 833

Civil Procedure Code, 1908 (CPC) — Order 45 Rule 13
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High Courts21 Feb 1930

Pramathanath Sarkar and Others Vs Suprakash Ghosh and Another

Calcutta High Court · AIR 1932 Cal 337

Succession Act, 1925 — Section 86
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High Courts21 Feb 1930

Keshab Lal Goswami Vs Bhola Nath Gangoadhya and Others

Calcutta High Court · AIR 1930 Cal 402

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High Courts21 Feb 1930

Wazuddin and Others Vs Abu Sayed Zahoorul Ashraf and Others

Calcutta High Court · AIR 1931 Cal 327

Bengal Tenancy Act, 1885 — Section 40
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