High Courts01 Apr 1930
Mahammad Jalaluddin Mandal and Others Vs Emperor
Calcutta High Court · AIR 1930 Cal 433
Penal Code, 1860 (IPC) — Section 366, 368
COURT ARCHIVE
Calcutta High Court judgments, 1930
417 judgments · page 15 of 21
High Courts31 Mar 1930
Suresh Chandra Dutta and Others Vs Mohendra Chandra De and Others
Calcutta High Court · AIR 1931 Cal 91 : 129 Ind. Cas. 859
Bengal Tenancy Act, 1885 — Section 16
High Courts31 Mar 1930
H.C. Ganti Vs F.L. Harcourt
Calcutta High Court · AIR 1931 Cal 436
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 193
High Courts28 Mar 1930
Joy Chandra Roy and Others Vs Satis Chandra Roy
Calcutta High Court · AIR 1930 Cal 762 : 129 Ind. Cas. 419
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
High Courts28 Mar 1930
Superintendent and Remembrancer of Legal Affairs Vs Benozir Ahmad
Calcutta High Court · AIR 1930 Cal 716
Penal Code, 1860 (IPC) — Section 120B, 304, 34, 395
High Courts28 Mar 1930Dismissed
Durga Charan Debnath and Others Vs Ganga Dhar Debnath and Others
Calcutta High Court · (1930) 03 CAL CK 0029
High Courts28 Mar 1930
Sailesh Chandra Sarkar Vs Bireswar Chatterjee
Calcutta High Court · AIR 1930 Cal 559
Bengal Tenancy Act, 1885 — Section 147A, 29
High Courts28 Mar 1930
Rajani Kanta Sutradhar Vs Surendra Mohan Ray and Others
Calcutta High Court · AIR 1930 Cal 761 : 129 Ind. Cas. 776
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 72(2)
High Courts27 Mar 1930
Satyendra Kumar Das and Another Vs Chairman of the Municipal Commissioners of Dacca and Others
Calcutta High Court · AIR 1931 Cal 288
Bengal Municipal Act, 1932 — Section 57Municipal Corporation Act, 1882 — Section 12
High Courts27 Mar 1930
Nanda Lal Roy and Another Vs Corporation of Calcutta
Calcutta High Court · AIR 1931 Cal 5
Calcutta Municipal Act, 1923 — Section 386(1)(c)
High Courts27 Mar 1930Dismissed
Kanai Lall Sabui Vs Purna Chandra Chatterjee and Another
Calcutta High Court · (1930) 03 CAL CK 0004
High Courts26 Mar 1930
Durga Charan Debnath and Others Vs Ganga Dhar Debnath and Others
Calcutta High Court · AIR 1931 Cal 109
High Courts26 Mar 1930
Ramnarayan Satyapal Vs Carey and Another
Calcutta High Court · AIR 1931 Cal 491
High Courts25 Mar 1930
Kalipada Das Karmarkar Vs Sashi Bhusan Majhi
Calcutta High Court · AIR 1930 Cal 636
Penal Code, 1860 (IPC) — Section 379
High Courts25 Mar 1930Dismissed
Jatindra Nath Haldar and Others Vs Aswini Kumar Mandal and Others
Calcutta High Court · (1930) 03 CAL CK 0028
High Courts25 Mar 1930
Kaliprasanna Sinha and Others Vs Haripada Ghosh Hajra and Others
Calcutta High Court · AIR 1931 Cal 69 : 129 Ind. Cas. 871
High Courts24 Mar 1930
Sarat Kumar Roy Vs Haripado Chatterjee and Others
Calcutta High Court · AIR 1931 Cal 112
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts24 Mar 1930
Tarakeswar Pal Choudhury Vs Satish Kanta Roy and Others
Calcutta High Court · AIR 1930 Cal 411
High Courts20 Mar 1930
Ananta Lal Sarkhel Vs Soudamini Guha and Others
Calcutta High Court · AIR 1930 Cal 621 : 129 Ind. Cas. 401
Bengal Land Revenue Sales Act, 1859 — Section 6
High Courts20 Mar 1930Dismissed
Jaychandra Ray Vs Satishchandra Ray
Calcutta High Court · (1930) 03 CAL CK 0001