High Courts13 May 1930
Gopal Jana and Others Vs Broja Mohan Swami and Others
Calcutta High Court · AIR 1931 Cal 105
COURT ARCHIVE
Calcutta High Court judgments, 1930
417 judgments · page 13 of 21
High Courts12 May 1930
Preotama Devi Vs Chandra Kumar Ghosh and Another
Calcutta High Court · AIR 1930 Cal 594
Guardians and Wards Act, 1890 — Section 35
High Courts12 May 1930
Preotama Devi Vs Nistarini Ghose and Others
Calcutta High Court · 128 Ind. Cas. 805
High Courts09 May 1930
Anadi Lal Mukherjee and Others Vs Sukh Chand Mandal and Others
Calcutta High Court · AIR 1930 Cal 715 : 129 Ind. Cas. 610
Criminal Procedure Code, 1898 (CrPC) — Section 145, 439
High Courts09 May 1930
Anadilal Mukherji Vs Sukhchand Mandal
Calcutta High Court · (1930) 05 CAL CK 0032
High Courts09 May 1930
Purna Chandra Dutta and Others Vs Sheikh Dhalu
Calcutta High Court · AIR 1930 Cal 721a : 129 Ind. Cas. 561
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 120B, 209
High Courts08 May 1930
Sashi Kumar Bhowmik and Another Vs Kamini Kumar Bhowmik
Calcutta High Court · AIR 1931 Cal 576
Estates Partition Act, 1897 — Section 81
High Courts08 May 1930
Girish Chandra Singha and Another Vs Mohammad Rausan Mian and Others
Calcutta High Court · AIR 1933 Cal 66
Bengal Tenancy Act, 1885 — Section 29Cess Act, 1880 — Section 20
High Courts08 May 1930Allowed
Niharbala Debi Vs Shashadhar Ray Chaudhuri
Calcutta High Court · (1930) 05 CAL CK 0024
High Courts07 May 1930
Nagendra Nath Chakravarty and Another Vs Emperor
Calcutta High Court · AIR 1930 Cal 578
Civil Procedure Code, 1908 (CPC) — Section 115Criminal Procedure Code, 1898 (CrPC) — Section 476B
High Courts05 May 1930
Harendrachandra Ghosh Vs Kailashchandra Ghosh
Calcutta High Court · AIR 1931 Cal 571
High Courts05 May 1930
In Re: Satyendra Mohan Roy Chowdhury and Others
Calcutta High Court · AIR 1930 Cal 627 : 129 Ind. Cas. 405
Income Tax Act, 1961 — Section 22(2), 34
High Courts05 May 1930
Fazlar Rahaman and Others Vs Emperor
Calcutta High Court · AIR 1930 Cal 515
Criminal Procedure Code, 1898 (CrPC) — Section 253Penal Code, 1860 (IPC) — Section 406
High Courts05 May 1930
Gangabishnu Singha Vs Kahn and Kahn and Co.
Calcutta High Court · AIR 1931 Cal 508
Provincial Insolvency Act, 1920 — Section 22, 69, 75
High Courts02 May 1930
Krishna Gobinda Chatterji Vs Mt. Kishoribala Debi
Calcutta High Court · AIR 1930 Cal 753 : 129 Ind. Cas. 103
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts01 May 1930
Abdul Khalique Chaudhuri Vs Cheraguddin
Calcutta High Court · AIR 1931 Cal 504
High Courts29 Apr 1930
Mt. Kuti Baru Bibi Vs Jitendra Nath Roy and Others
Calcutta High Court · AIR 1931 Cal 425
Bengal Tenancy Act, 1885 — Section 116, 173Civil Procedure Code, 1908 (CPC) — Section 115