High Courts28 Apr 1930
In Re: Court-fee Act and Kalipada Mukharjee
Calcutta High Court · AIR 1930 Cal 686
Civil Procedure Code, 1908 (CPC) — Section 24Court Fees Act, 1870 — Section 5
COURT ARCHIVE
Calcutta High Court judgments, 1930
417 judgments · page 14 of 21
High Courts28 Apr 1930
Prem Lall Sein Vs Radha Bullav Kankra
Calcutta High Court · AIR 1931 Cal 140
Negotiable Instruments Act, 1881 (NI) — Section 79, 80
High Courts16 Apr 1930
Rahim Bux Sarkar Vs Emperor
Calcutta High Court · AIR 1930 Cal 717 : 129 Ind. Cas. 359
Criminal Procedure Code, 1898 (CrPC) — Section 234Penal Code, 1860 (IPC) — Section 408
High Courts16 Apr 1930
Kedar Nath Poddar Vs Gaya Nath Poddar and Others
Calcutta High Court · AIR 1930 Cal 731 : 129 Ind. Cas. 846
Succession Act, 1925 — Section 138
High Courts11 Apr 1930
Ashgar Ali and Others Vs Secy. of State and Others
Calcutta High Court · AIR 1930 Cal 764 : 129 Ind. Cas. 416
Bengal Alluvion and Diluvion Regulations, 1825 — Section 4
High Courts11 Apr 1930
Raja Reshee Case Law Vs Satish Chandra Pal
Calcutta High Court · AIR 1931 Cal 397
High Courts09 Apr 1930
Kumar Prativa Nath Roy and Others Vs Bonomali Sarkar and Others
Calcutta High Court · AIR 1931 Cal 565
Bengal Tenancy Act, 1885 — Section 188, 30
High Courts09 Apr 1930
Fulmani Dasi Vs Priya Nath Sen and Others
Calcutta High Court · AIR 1930 Cal 583
High Courts08 Apr 1930
Mohiuddin and Another Vs Emperor
Calcutta High Court · AIR 1930 Cal 437 : 129 Ind. Cas. 834
Criminal Procedure Code, 1898 (CrPC) — Section 278(g)Penal Code, 1860 (IPC) — Section 120B, 366, 376
High Courts08 Apr 1930
Bishnu Mondal and Others Vs Charu Chandra Chatterjee
Calcutta High Court · AIR 1930 Cal 823 : 129 Ind. Cas. 104
Bengal Tenancy Act, 1885 — Section 67
High Courts07 Apr 1930
Brojendra Kumar Pal and Another Vs Purna Chandra Pal and Another
Calcutta High Court · AIR 1931 Cal 53 : 129 Ind. Cas. 428
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts07 Apr 1930
In Re: Kedarnath Kesriwal
Calcutta High Court · AIR 1931 Cal 209
Income Tax Act, 1961 — Section 22(2)
High Courts07 Apr 1930
Corporation of Calcutta Vs Commissioners for the Port of Calcutta
Calcutta High Court · AIR 1931 Cal 419
Calcutta Port Act, 1890 — Section 142
High Courts07 Apr 1930
Wright Vs Wright
Calcutta High Court · AIR 1931 Cal 383
Divorce Act, 1869 — Section 17
High Courts07 Apr 1930
Protap Chandra Ganguly Vs Commissioner of Income Tax
Calcutta High Court · AIR 1932 Cal 410
Income Tax Act, 1961 — Section 22(2)
High Courts02 Apr 1930
Sardar Prasad Das Vs Binaykrishna Datta
Calcutta High Court · AIR 1931 Cal 393
High Courts02 Apr 1930
Emperor Vs Chauthmall and Another
Calcutta High Court · AIR 1930 Cal 444
Penal Code, 1860 (IPC) — Section 225B, 353
High Courts02 Apr 1930
Kaseruddin Mahaldar Vs Emperor
Calcutta High Court · AIR 1930 Cal 446
Penal Code, 1860 (IPC) — Section 120B, 149, 302
High Courts02 Apr 1930
Baikunthanath Roy and Another Vs Ahmedulla and Others
Calcutta High Court · AIR 1931 Cal 113
Limitation Act, 1871 — Article 134
High Courts02 Apr 1930Dismissed
Superintendent and Remembrancer of Legal Affairs Vs Chauthmall Agarwalla
Calcutta High Court · (1930) 04 CAL CK 0001