High Courts19 Mar 1930
Cook and Co. Vs C.L. Phillips and Others
Calcutta High Court · AIR 1931 Cal 133
Transfer of Property Act, 1882 — Section 108
COURT ARCHIVE
Calcutta High Court judgments, 1930
417 judgments · page 16 of 21
High Courts19 Mar 1930
Man Mohan Das Vs Shib Chandra Saha and Another
Calcutta High Court · AIR 1931 Cal 353
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts19 Mar 1930
Mano Mohan Das Vs Firm Known as Shib Chandra Saha and Madhab Chandra Saha
Calcutta High Court · 131 Ind. Cas. 562
High Courts18 Mar 1930
Nagi Mamud Pramanik and Others Vs Ahammad Idris Khan and Others
Calcutta High Court · AIR 1931 Cal 303
Bengal Tenancy Act, 1885 — Section 105, 30(b), 50(2)
High Courts18 Mar 1930
Imperial Bank of India Vs Bengal National Bank Ltd.
Calcutta High Court · AIR 1931 Cal 223
General Clauses Act, 1897 — Section 3(25)Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 5
High Courts18 Mar 1930
Asikannessa Bibi and Others Vs Dwijendra Krishna Dutta and Others
Calcutta High Court · AIR 1931 Cal 92a : 129 Ind. Cas. 878
Bengal Tenancy Act, 1885 — Section 174(5)
High Courts18 Mar 1930
Roy Kiran Chandra Roy and Another Vs Rama Nath Dutta Chowdhury and Another
Calcutta High Court · AIR 1931 Cal 104
Civil Procedure Code, 1908 (CPC) — Section 54
High Courts17 Mar 1930
Kedar Nath Sanyal and Others Vs Naresh Chandra Ghosh and Others
Calcutta High Court · AIR 1931 Cal 29
Estates Partition Act, 1897 — Section 119
High Courts17 Mar 1930
Emperor Vs Chintamoni Shahu
Calcutta High Court · AIR 1930 Cal 379a
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 302, 392, 397
High Courts17 Mar 1930
Mt. Kshirodamoyi Dasi and Another Vs Kashi Lal Seal and Others
Calcutta High Court · AIR 1931 Cal 129a
High Courts12 Mar 1930
Esahaque Miah and Another Vs Dulah Miah Patwari
Calcutta High Court · AIR 1931 Cal 87 : 129 Ind. Cas. 855
Bengal Tenancy Act, 1885 — Section 49
High Courts11 Mar 1930
Rasulan Bibi Vs Rahamatulla Khan
Calcutta High Court · AIR 1931 Cal 59
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts11 Mar 1930
Benod Kumar Roy Chowdhury and Others Vs Ganga Charan Mestari and Others
Calcutta High Court · AIR 1930 Cal 595
Bengal Tenancy Act, 1885 — Section 30(b), 52
High Courts11 Mar 1930
Nilabjabarani Dasi Vs Nandarani Dasi
Calcutta High Court · AIR 1931 Cal 478
Registration Act, 1908 — Section 30
High Courts11 Mar 1930
Rai Narayan Hazari Vs Bejoy Singh Hazari and Another
Calcutta High Court · AIR 1931 Cal 73 : 129 Ind. Cas. 875
High Courts10 Mar 1930
Nirode Basini Mitra Vs Sital Chandra Ghatak
Calcutta High Court · AIR 1930 Cal 577
Bengal Tenancy Act, 1885 — Section 109AStamp Act, 1899 — Section 36
High Courts07 Mar 1930
Nagendra Nath Ghose Vs Mohini Mohan Bose and Others
Calcutta High Court · AIR 1931 Cal 131
Transfer of Property Act, 1882 — Section 6