High Courts13 Jun 1930
Nagendra Nath Bose Vs Mon Mohan Singha Roy and Others
Calcutta High Court · AIR 1931 Cal 100 : 129 Ind. Cas. 849
Bengal Tenancy Act, 1885 — Section 174
COURT ARCHIVE
Calcutta High Court judgments, 1930
417 judgments · page 11 of 21
High Courts12 Jun 1930
Jagadish Nath Roy Vs Nafar Chandra Paramanik and Others
Calcutta High Court · AIR 1931 Cal 427
High Courts12 Jun 1930
F.A. Shihan and Others Vs Abdul Alim Abed and Others
Calcutta High Court · AIR 1930 Cal 787
Specific Relief Act, 1877 — Section 42
High Courts12 Jun 1930
Girish Chandra Dutt and Others Vs Girish Chandra Mali and Another
Calcutta High Court · AIR 1932 Cal 6
Bengal Tenancy Act, 1885 — Section 102, 49, 66Court Fees Act, 1870 — Section 7(11)
High Courts11 Jun 1930
Afiruddin and Others Vs Joy Chandra Naha and Others
Calcutta High Court · AIR 1930 Cal 703 : 129 Ind. Cas. 108
Transfer of Property Act, 1882 — Section 68
High Courts11 Jun 1930
Nafar Chandra Pal Choudhury Vs Bhiku Sheikh and Others
Calcutta High Court · AIR 1931 Cal 550
Bengal Tenancy Act, 1885 — Section 115C, 180A
High Courts07 Jun 1930
Commercial Union Assurance Co. Vs Binjraj Johurmull and Others
Calcutta High Court · AIR 1931 Cal 285
High Courts05 Jun 1930
Chhota Murari Mohan Panda Vs Protap Narain Panda and Others
Calcutta High Court · AIR 1930 Cal 745 : 129 Ind. Cas. 843
Bengal Tenancy Act, 1885 — Section 170
High Courts05 Jun 1930
Rafatulla Pramanik Vs Rajek Sardar and Another
Calcutta High Court · AIR 1930 Cal 646
Criminal Procedure Code, 1898 (CrPC) — Section 106Penal Code, 1860 (IPC) — Section 379
High Courts04 Jun 1930
Benode Lal Chakravarty and Others Vs Secy. of State
Calcutta High Court · AIR 1931 Cal 239
Evidence Act, 1872 — Section 11, 40, 43
High Courts30 May 1930
Balaramdas Dakna Vs Umesh Mandal
Calcutta High Court · AIR 1931 Cal 517
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 144(2)
High Courts30 May 1930
Kishorimohan Pramanik Vs Krishnabihari Basak
Calcutta High Court · AIR 1931 Cal 527
Criminal Procedure Code, 1898 (CrPC) — Section 139A, 540
High Courts30 May 1930
Official Trustee of Bengal Vs G.A. Arratoon
Calcutta High Court · AIR 1931 Cal 518
High Courts29 May 1930
E.I. Ry. Co. Vs Saniram Jitmal
Calcutta High Court · AIR 1931 Cal 306
Railways Act, 1890 — Section 140, 77
High Courts29 May 1930
Superintendent and Remembrancer of Legal Affairs Vs Khagendra Nath Das Gupta
Calcutta High Court · AIR 1930 Cal 759 : 129 Ind. Cas. 366
Penal Code, 1860 (IPC) — Section 124A
High Courts27 May 1930
Nagarbashi Banik Vs Meghnath Maishan and Others
Calcutta High Court · AIR 1931 Cal 171 : 129 Ind. Cas. 839
Registration Act, 1908 — Section 49
High Courts26 May 1930
Tara Kinkar Chanda and Another Vs Rasik Chandra Mahajan and Another
Calcutta High Court · AIR 1930 Cal 799 : 129 Ind. Cas. 186
Penal Code, 1860 (IPC) — Section 379
High Courts26 May 1930
Kalu Mian Vs Emperor
Calcutta High Court · AIR 1931 Cal 357
Criminal Procedure Code, 1898 (CrPC) — Section 234, 537Penal Code, 1860 (IPC) — Section 406
High Courts23 May 1930
Ran Mamud Sarkar and Others Vs Emperor
Calcutta High Court · AIR 1931 Cal 6 : 129 Ind. Cas. 353
Penal Code, 1860 (IPC) — Section 147, 148
High Courts23 May 1930
Ramprasad Chimanlal Vs Hazarimull Lalchand
Calcutta High Court · AIR 1931 Cal 458
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1(e), Order 7 Rule 1(f)